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Contempt Case(C) No.616/2020(S) ... vs By Advocate Sri. S.Jathin Das
2021 Latest Caselaw 7987 Ker

Citation : 2021 Latest Caselaw 7987 Ker
Judgement Date : 8 March, 2021

Kerala High Court
Contempt Case(C) No.616/2020(S) ... vs By Advocate Sri. S.Jathin Das on 8 March, 2021
Con.Case(C) 616/2020                        1/1



                       IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         Present:

                        THE HONOURABLE MR. JUSTICE AMIT RAWAL

                              th                      th
               Monday,the 8        day of March 2021/17    Phalguna, 1942

            Contempt Case(C) No.616/2020(S) in WP(C) No.32990/2019
PETITIONER/PETITIONER
    For information purpose only
     PRASAD JOHN SAMUEL,,AGED 42 YEARS,
     S/O SAMUEL,YOHANNAN SAMUEL, PALLUR,TRIKKANNA MANGAL MURI,
     KOTTARAKKARA P.O.,KOLLAM, PIN-691563.

BY ADVOCATE SRI. S.JATHIN DAS

RESPONDENTS/RESPONDENTS 4 & 5
     1.    K.PURUSHOTHAMA KURUP,AGED 72 YEARS,
           CHAIRMAN,PARAVUR MUNICIPALITY, PARAVUR,
           KOLLAM DISTRICT, KOLLAM-691 301.

      2.       SMT. N.K. VRIJA,SECRETARY, PARAVUR MUNICIPALITY,
               PARAVUR,KOLLAM DISTRICT, KOLLAM-691 301.

ADVOCATE SRI. V.VENUGOPALAN NAIR,
         SC, PARAVUR MUNICIPALITY FOR THE RESPONDENTS

      This Contempt of Court Case (Civil) having come up for orders on
08/03/2021, the Court on the same day passed the following:-


                                         O R D E R

Learned counsel for the petitioner submits that the direction contained in the judgment dated 15/01/2020 in W.P.(C).32990/2019 has not been complied with. This Court has issued the order dated 16/03/2020 on that background. It was accepted by Mr.V. Venugopalan Nair but there is no representation even in the first call or second call.

In this circumstances, I do not intend to dispense with the appearance of respondent Nos.1 and 2 in the Contempt Petition. They are directed to be present in Court on 18/03/2021 at 2 p.m. Registry is directed to issue notice of their appearance as aforementioned.

Post at 2 p.m. on 18/03/2021 before physical Court.

08-03-2021 Sd/-

AMIT RAWAL,JUDGE

/true copy/ Sd/-

ASSISTANT REGISTRAR

 
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