Santhosh.K.J. vs Hashim.P.A
2021 Latest Caselaw 7984 Ker

RP 163/2021                           1/2



               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    Present:
                 THE HONOURABLE MR. JUSTICE GOPINATH P.

              Monday,the 8th day of March 2021/17th Phalguna, 1942
                     RP No.163/2021 in WP(C) No.3019/2015

    For   information purpose only
REVIEW PETITIONER/AGGRIEVED PARTY:
     SANTHOSH.K.J.,AGED 45 YEARS
      S/O.K.K. JOSEPH, BUILDING NO. X/998, KURISHUMVEETTIL,
      IKKANAGAR, MUNNAR, MUNNAR VILLAGE, DEVIKULAM TALUK, IDUKKI
      DISTRICT.
RESPONDENT/PETITIONER & RESPONDENTS 1 TO 5 IN WP(c):
1. HASHIM.P.A.
    S/O P.M. ALIYAR, PARAMKUDIYIL HOUSE, MUNNAR, IDUKKI DISTRICT,
    685 612.
2. THE STATE OF KERALA
    REPRESENTED BY THE SECRETARY TO THE GOVERNMENT, REVENUE
    DEPARTMENT, GOVERNMENT SECRETARIAT,
    THIRUVANANTHAPURAM-695001.
3. THE TAHSILDAR
    TALUK OFFICE, DEVIKULAM, IDUKKI-685001.
4. THE MUNNAR GRAMA PANCHAYATH
    REPRESENTED BY ITS SECRETARY, MUNNAR P.O., IDUKKI
    DISTRICT-685001.
5. THE ASSISTANT ENGINEER
    PWD BUILDINGS SECTION, MUNNAR, IDUKKI-685001.
6. THE KERALA STATE ELECTRICITY BOARD
    MUNNAR DIVISION, IDUKKI DISTRICT-685001.
  Review Petition praying inter alia that in the circumstances stated therein the
High Court be pleased to review the judgment dated 18-01-2021 passed by this
Honourable Court in WP(c)No.3019/2015-B, to the extent of allowing the same,
and allow this review petition.
  This review petition coming on for orders upon perusing the review petition and
this Courts order dated 01-03-2021 in RP and upon hearing the arguments of M/S
A.A.SHIBI, Advocate for the petitioner in RP/Third party in WP(c), M/S
K.R.PRATHISH, S.RANJITH,Advocate for R1 in RP/ petitioner in WP(c), SPECIAL
GOVERNMENT PLEADER for R2, R3, R5 in RP/R1,R2&R4 inWP(c), STANDING
COUNSEL for R4 in RP/R3 inWP(c), N.SATHEESH,STANDING COUNSEL for R6
 RP 163/2021                               2/2

in RP/R5 in WP(c) the court passed the following




                                      ORDER

Post on 15/03/2021. Interim order of status quo will continue till then.

For information purpose onlySd/- 08-03-2021

GOPINATH P.,JUDGE

/true copy/ Sd/-

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