Unknown vs Petitioner/ Obstruction ...
2021 Latest Caselaw 7932 Ker

OP(C) 607/2021                              1/3

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        Present:
                 THE HONOURABLE MR.JUSTICE T.V.ANILKUMAR

             Monday,the 8th day of March 2021/17th Phalguna, 1942
                                 OP(C) No.607/2021
E.P 77/2014 in IA 4969/2003 in OS No.1002/2000 of the II ADDL: MUNSIFF COURT,


    For information purpose only
NEYYATTINKARA

PETITIONER/ OBSTRUCTION PETITIONER
      C.R.ARUN KUMAR, AGED 37 YEARS
      S/O CHITHAMBARAN, T.C.48/684(1), RETHNA NIVAS,
      AMBALATHARA, MANACAUD VILLAGE, POONTHURA P.O.,
      THIRUVANANTHAPURAM-695 026.

RESPONDENTS/ DECREE HOLDERS 2 TO 6 AND JUDGMENT DEBTORS
1. SARADA,
    WIDOW OF PRABHAKARA PANICKER, THEKKEVILAKATHU
    VEETTIL, THENKAVILA, KOTTUKAL DESOM, KOTTUKAL PAKUTHY,
    KOTTUKAL P.O, THIRUVANANTHAPURAM-695 501.

2. GEETHA,
    D/O PRABHAKARA PANICKER, THEKKEVILAKATHU VEETTIL ,
    THENKAVILA, KOTTUKAL DESOM, KOTTUKAL PAKUTHY,
    KOTTUKAL P.O, THIRUVANANTHAPURAM-695 501.

3. LATHA,
    D/O PRABHAKARA PANICKER, THEKKEVILAKATHU VEETTIL ,
    THENKAVILA, KOTTUKAL PAKUTHY, KOTTUKAL P.O,
    THIRUVANANTHAPURAM-695501.
4. ANITHA,
    D/O PRABHAKARA PANICKER, THEKKEVILAKATHU VEETTIL ,
    THENKAVILA, KOTTUKAL DESOM, KOTTUKAL PAKUTHY,
    KOTTUKAL P.O, THIRUVANANTHAPURAM-695 501.

5. SURESHKUMAR,
    S/O PRABHAKARA PANICKER, THEKKEVILAKATHU VEETTIL ,
    THENKAVILA, KOTTUKAL DESOM, KOTTUKAL PAKUTHY,
    KOTTUKAL P.O, THIRUVANANTHAPURAM-695 501.

6. SREEDHARAPANICKER JAYA SUDHAN
    S/O SREEDHARAPANICKER, KATTACHALKUZHI PUTHEN VEEDU,
    VENGANOOR DESOM, VENGANOOR VILLAGE, VENGANOOR P.O.,
 OP(C) 607/2021                2/3

      THIRUVANANTHAPURAM DISTRICT-695 527.

7. SREEDHARAPANICKER JAYA SUDEER,
    S/O SREEDHARAPANICKER, KATTACHALKUZHI PUTHEN VEEDU,
    VENGANOOR DESOM, VENGANOOR VILLAGE, VENGANOOR P.O.,
    THIRUVANANTHAPURAM DISTRICT-695 527.

8. VELAYUDHA PANICKER KARUNAKARA PANICKER
    MANALI VILAKATHU VEEDU, VENPAKAL DESOM, ATHIYANOOR
    For information purpose only
    VILLAGE, THIRUVANANTHAPURAM DISTRICT-691 523.

9. MEENAKSHI,
    W/O GOPAZLAN, PUSHPAKAM, TC XV 345, GOVINDAMANGALAM
    LANE, VELLAYAMBALAM P.O., THIRUVANANTHAPURAM-695 010.

10. GOPALAN RAJAN
    UDC, HIGHER SECONDARY EDUCATION OFFICE, NANDAVANAM
    VELLAYAMBALAM P.O., THIRUVANANTHAPURAM DISTRICT-695
    010.

11. PANKAHAKSHI SARADA,
    TC 13/227, SREENILAYAM, KUNNUKUZHI, PATTOOR,
    THIRUVANANTHAPURAM DISTRICT-695 529.

12. SOMANATHAN RAVEENDRAN,
    MURUGAVILASAM, SASTHAMANGALAM, ALTHARA LANE,
    VELLAYAMBALAM, THIRUVANANTHAPURAM DISTRICT-695 010.

13. SADASIVAN GOPAKUMAR,
    LDC, GOVT. V.H.S.S., PARUTHIPALLY, NEDUMANGAD,
    THIRUVANANTHAPURAM-695 541.

14. N.SADASIVAN,
    RESHMI NILAYAM, CHAPPATH, KOTTUKAL VILLAGE, KOTTUKAL
    P.O., THIRUVANANTHAPURAM-695 501.

15. ROSAMMA VILASINI,
    MANALIVILAKATHU VEEDU, VENPAKAL DESOM,
    ATHIYANNOOR.P.O., THIRUVANANTHAPURAM DISTRICT-695 123.

16. MEENAKSHY THARA,
    T.C.3/2765, ALUMOODU, PATTOM P.O.,
    THIRUVANANTHAPURAM DISTRICT-695 004.
 OP(C) 607/2021                       3/3




17. NALINI,
    W/O SADASIVAN, (SUPERVISOR), KELTRON COUNTERS,
    SREEKARIYAM, THIRUVANANTHAPURAM DISTRICT-695 017.

18. GOPALAN PRAKASHAN,
    PUSHPAKAM, T.C.15/345, GOVINDAMANGALA LANE,
    VELLAYAMBALAM, THIRUVANANTHAPURAM DISTRICT-695 010.
    For information purpose only
19. GOPALAN PRASAD,
    PUSHPAKAM, T.C.15/345, GOVINDAMANGALA LANE,
    VELLAYAMBALAM, THIRUVANANTHAPURAM DISTRICT-695 010.

   OP (Civil) praying inter alia that in the circumstances stated in the
affidavit filed along with the OP(C) the High Court be pleased to issue an
interim order, staying further proceedings in E.P No. 77/2014 in IA No.
4969/2003 in O.S No. 1002/2000 on the file of Additional Munsiff's Court-
II, Neyyattinkara, pending disposal of this Original Petition (Civil).


   This petition coming on for admission upon perusing the petition and
the affidavit filed in support of OP(C) and upon hearing the arguments of
M/S AYYAPPAN SANKAR & S.HRIDYA, Advocates for the petitioner, the
court passed the following
                                 ORDER

Heard.

Notice before admission to respondents by speed post. Further proceedings in E.P No. 77/2014 in I.A No. 4969/ 2003 in O.S No. 1002/2000 on the file of Additional Munsiff Court- II, Neyyattinkara, are stayed for a period of one month.

08-03-2021 Sd/-

T.V.ANILKUMAR,JUDGE /true copy/ Sd/-

ASSISTANT REGISTRAR

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