Anson Antony vs Veenapriya
2021 Latest Caselaw 7848 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

           THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                 &

          THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH

     FRIDAY, THE 05TH DAY OF MARCH 2021 / 14TH PHALGUNA, 1942

                     Mat.Appeal.No.688 OF 2018

   AGAINST THE JUDGMENT DATED 21.06.2018 IN OPSMA 1338/2012    OF
                    FAMILY COURT, KOTTARAKKARA


APPELLANTS/PETITIONERS:

      1      ANSON ANTONY
             AGED 31 YEARS, S/O. ANTONY XAVIER, UDAYAGIRI,
             KUREEPUZHA, THRIKADAVOOR VILLAGE, KOLLAM TALUK.

      2      ANTONY ZAVIER
             AGED 65 YEARS, S/O. XAVIER,UDAYAGIRI, KUREEPUZHA,
             THRIKADAVOOR VILLAGE, KOLLAM TALUK.

             BY ADV. SRI.ARUN BABU

RESPONDENTS/RESPONDENTS:

      1      VEENAPRIYA
             AGED 33 YEARS, D/O. VIKRAMAN, PRIYA NIVAS, PLACHERY
             P.O,VALAKODU VILLAGE, PUNALUR, PATHANAPURAM TALUK.

      2      VIKRAMAN
             AGED 70, S/O. DIVAKARAN, PRIYA NIVAS,PLACHERY
             P.O,VALAKODU VILLAGE, PUNALUR, PATHANAPURAM TALUK.

      3      SUDHARMMA
             AGED 58,W/O. VIKRAMAN, PRIYA NIVAS, PLACHERY P.O,
             VALAKODU VILLAGE, PUNALUR, PATHANAPURAM TALUK.

      4      MUKESH
             AGED 58, S/O. DIVAKARAN, VAYALIL PUTHEN
             VEEDU,DHALAVAPURAM, NEENDAKARA P.O, KOLLAM.

             R1 BY ADV. SRI.LIJI.J.VADAKEDOM

     THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD              ON
05.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Mat.Appeal.No.688/2018
                                      2




                                   JUDGMENT

Dated this the 5th day of March 2021

A.MUHAMED MUSTAQUE, J.

The learned counsel for the appellants submitted that

the matter is not pressed. Hence, this appeal is dismissed

as not pressed.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

Dr. KAUSER EDAPPAGATH

kp True copy JUDGE P.A. To Judge