Palakkil Puthiyamaliyekkal ... vs P.K.Saleem
2021 Latest Caselaw 7843 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                &

         THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH

     FRIDAY, THE 05TH DAY OF MARCH 2021 / 14TH PHALGUNA, 1942

                        RFA.No.486 OF 2019

AGAINST THE JUDGMENT DATED 29.11.2017 IN OS 715/2011 DATED 29-11-
           2017 OF III ADDITIONAL SUB COURT, KOZHIKODE


APPELLANT/DEFENDENT:

             PALAKKIL PUTHIYAMALIYEKKAL ABDUL RAZAK
             AGED 56 YEARS
             S/O.V.V.ABDULLAKOYA, NAGARAM, KOZHIKODE.

             BY ADVS.
             SRI.T.KRISHNANUNNI (SR.)
             SRI.E.NARAYANAN

RESPONDENT/PLAINTIFF:

             P.K.SALEEM
             S/O.SHAMSUDHIN, BYTHULMUNA , AGED 54 YEARS, KALLAI
             P.O., PANNIYANKARA, KOZHIKODE 673002.

             R1 BY ADV. K.SANEESH KUMAR
             R1 BY ADV. SMT.V.B.SANTHINI
             R1 BY ADV. SRI.K.SANEESH KUMAR

     THIS REGULAR FIRST APPEAL HAVING BEEN FINALLY HEARD          ON
05.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 RFA.No.486/2019
                                        2




                                     JUDGMENT

Dated this the 5th day of March 2021

A.MUHAMED MUSTAQUE, J.

Court fee not paid. Hence, this appeal is rejected.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

Dr. KAUSER EDAPPAGATH

kp True copy JUDGE P.A. To Judge