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Baiju Joseph vs Johny Gopuran
2021 Latest Caselaw 7789 Ker

Citation : 2021 Latest Caselaw 7789 Ker
Judgement Date : 5 March, 2021

Kerala High Court
Baiju Joseph vs Johny Gopuran on 5 March, 2021
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

           THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                 &

          THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH

    FRIDAY, THE 05TH DAY OF MARCH 2021 / 14TH PHALGUNA, 1942

                      OP (FC).No.170 OF 2020

       AGAINST GOP 15/2017 OF FAMILY COURT, IRINJALAKUDA


PETITIONER/PETEITIONER:

              BAIJU JOSEPH
              AGED 42 YEARS
              S/O JOSEPH OUSEPEH, THEKKAN HOUSE, KOTTAMAM,
              NEELESWARAM P.O.KALADY, ERNAKULAM DISTRICT,
              PIN 683 584

              BY ADV. SRI.RAJESH CHAKYAT

RESPONDENTS/RESPONDENTS:

      1       JOHNY GOPURAN
              AGED 63 YEARS
              S/O OUSEPHGOPURAN, GOPURNA HOUSE, POOVATHUSSERY
              P.O, CHALAKUDY TALUK, THRISSUR, PIN-680 741.

      2       MARY JOHNY,
              AGED 58 YEARS
              W/O JOHNY, GOPURNA HOUSE, POOVATHUSSERY P.O,
              CHALAKUDY TALUK, THRISSUR, PIN-680 741.

      3       SHINDAJOHNY,
              AGED 33 YEARS
              S/O JOHNY, GOPURNA HOUSE, POOVATHUSSERY P.O,
              CHALAKUDY TALUK, THRISSUR, PIN-680 741.

      4       THRESSIAJOHNY,
              AGED 34 YEARS
              S/O JOHNY, GOPURNA HOUSE, POOVATHUSSERY P.O,
              CHALAKUDY TALUK, THRISSUR, PIN-680 741.


     THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 5-03-
2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(FC) No.170/2020

                               -:2:-




                         JUDGMENT

Dated this the 5th day of March, 2021

A.Muhamed Mustaque, J.

This Original petition was filed on 18/3/2020

seeking an early disposal of IA No.3/2020 in G.O.P.

No.15/2017 and was not moved since it was posted. We do

not find any reason to issue any direction at this

distance of time.

In view of the above, this Original petition is

dismissed.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

Dr.KAUSER EDAPPAGATH

Rp JUDGE OP(FC) No.170/2020

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 A TRUE COPY OF THE ORDER IN GO P NO 15/2017 AND THE COMPROMISE FILED ALONE DATED 26.4.2018

EXHIBIT P2 A TRUE COPY OF THE IA NO 3/2020 IN GO NO 15/2017 DATED 18.2.2020

EXHIBIT P3 A TRUE COPY OF THE IA NO 1/2020 IN GO NO 15/2017 DATED 18.2.2020

EXHIBIT P4 A TRUE COPY OF THE IA NO 2/2020 IN GO P NO 15/2017 DATED 18.2.2020 True Copy

PS to Judge

 
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