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Thursday vs Viswanath Kartha
2021 Latest Caselaw 7710 Ker

Citation : 2021 Latest Caselaw 7710 Ker
Judgement Date : 4 March, 2021

Kerala High Court
Thursday vs Viswanath Kartha on 4 March, 2021
IA/1/2021 IN Mat.Appeal 802/2020          1/2



                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       Present:
            THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                         &
            THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH

                Thursday,the 4th day of March 2021/13th Phalguna, 1942
    For information            purpose only
             IA/1/2021 IN Mat.Appeal/802/2020
Against OP No.465/2017 of the FAMILY COURT, VADAKARA
PETITIONER/APPELLANT
      VISWANATH KARTHA, AGED 30 YEARS,
      S/O.SASIDHARAN, CHITRA, 301 GREEN GARDENS, VADUTHALA,
      ERNAKULAM, PIN-682023, REP. BY HIS POWER OF ATTORNEY HOLDER,
      SASIDHARAN KARTHA, S/O.KESAVAN KARTHA, AGED 62 YEARS, CHITRA,
      301, GREEN GARDENS, VADUTHALA, ERNAKULAM, PIN-682023, (301,
      682023 WRONGLY SHOWN AS 310, 683023 IN THE LOWER COURT
      JUDGMENT).
RESPONDENT/RESPONDENT
      AMRITHA,AGED 28 YEARS,
      D/O.PAVITHRAN NAMBIAR, AREEKUZHIYIL HOUSE, PATHIYARAKKARA,
      VATAKARA TALUK, KOZHIKODE, PIN-673105.

   Application praying that in the circumstances stated in the affidavit filed
therewith the High Court be pleased to extend the time allowed to comply with
condition in the order of this Honourable Court dated 15/1/2021 by a period of 1
month from today till 15.3/2021.


  This application coming on for orders upon perusing the application and the
affidavit filed in support thereof,and this courts order dt.15/01/2021 and upon
hearing the arguments of M/S. DINESH R.SHENOY, EBIN MATHEW and ROHIT
PREMANANDAN SHENOY, Advocates for the applicant, and of M/S.
K.GOPALAKRISHNA KURUP (SR.), ASHRUTH NASER and ANUROOPA
JAYADEVAN, Advocates for the respondents, the court passed the following.
 IA/1/2021 IN Mat.Appeal 802/2020       2/2




                                   ORDER

Allowed.

Time is extended till 15.03.2021 to comply with the order.

For information purpose onlySd/- 04-03-2021

A.MUHAMED MUSTAQUE,JUDGE

Sd/-

KAUSER EDAPPAGATH,JUDGE

/true copy/ Sd/-

ASSISTANT REGISTRAR

 
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