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Saji Yohannan vs Sachin Thakur
2021 Latest Caselaw 7706 Ker

Citation : 2021 Latest Caselaw 7706 Ker
Judgement Date : 4 March, 2021

Kerala High Court
Saji Yohannan vs Sachin Thakur on 4 March, 2021
              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

              THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

    THURSDAY, THE 04TH DAY OF MARCH 2021 / 13TH PHALGUNA, 1942

         Con.Case(C).No.2077 OF 2020 IN WP(C). 6219/2020

AGAINST THE ORDER/JUDGMENT IN WP(C) 6219/2020(B) OF HIGH COURT OF
                             KERALA


PETITIONER:

              SAJI YOHANNAN
              AGED 48 YEARS
              S/O.YOHANNAN, CHEMMANCHERI,
              VADAKKEKARA PUTHEN VEEDU, PANAVELY,
              KOTTARAKARA, KOLLAM.

              BY ADV. SRI.SYAM J SAM

RESPONDENT:

              SACHIN THAKUR
              AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
              THE REGIONAL OFFICER, CBSE REGIONAL OFFICE,
              THIRUVANANTHAPURAM, KERALA - 695 608.

              R1 BY SRI.NIRMAL S., SC, CBSE

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.03.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con.Case(C).No.2077 OF 2020

                                      2




                               JUDGMENT

Dated this the 4th day of March 2021

It is submitted by the learned counsel appearing on either side

that the directions contained in the judgment have been complied

with.

This contempt of court case is, accordingly, closed.

Sd/-

ANU SIVARAMAN JUDGE NP Con.Case(C).No.2077 OF 2020

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE A1 DIGITALLY SINGED CERTIFIED COPY OF THE JUDGMENT BY THIS HON'BLE COURT IN WP() 6219/2020 DATED 16/03/2020.

RESPONDENT'S/S EXHIBITS: NIL

 
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