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K.R.Sasidharan Nair vs Dr.Rajan.N.Khobragade Ias
2021 Latest Caselaw 7673 Ker

Citation : 2021 Latest Caselaw 7673 Ker
Judgement Date : 4 March, 2021

Kerala High Court
K.R.Sasidharan Nair vs Dr.Rajan.N.Khobragade Ias on 4 March, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

    THURSDAY, THE 04TH DAY OF MARCH 2021 / 13TH PHALGUNA, 1942

          Con.Case(C).No.432 OF 2020 IN WP(C). 22894/2019

AGAINST THE ORDER/JUDGMENT IN WP(C) 22894/2019(J) OF HIGH COURT OF
                              KERALA


PETITIONERS:

      1        K.R.SASIDHARAN NAIR
               (RETD.), AGED 60 YEARS, S/O. R. RAGHAVAN PILLAI,
               PAY WARD KEEPER, OFFICE OF REGIONAL MANAGER,
               KERALA HEALTH RESEARCH AND WELFARE SOCIETY, KOLLAM,
               RESIDING AT KUNNATHU VEEDU, THONNALLOOR P O,
               PANTHALAM, PATHANAMTHITTA DISTRICT.

      2        K. REGHU KUMAR
               (RETD.), AGED 60 YEARS
               S/O. K.KUTTAN PILLAI, PAY WARD KEEPER,
               KERALA HEALTH RESEARCH AND WELFARE SOCIETY,
               VICTORIA HOSPITAL, KOLLAM, RESIDING AT KALIYILIL
               PADINJATATHIL, KUREEPUZHA, PERINAD P O, KOLLAM.

      3        P. MADHUSOODHANAN NAIR
               (RETD.), AGED 59 YEARS
               S/O.PANKAJAKSHAN NAIR,PAY WARD KEEPER,
               KERALA HEALTH RESEARCH AND WELFARE SOCIETY,
               PAY WARD, GENERAL HOSPITAL, NEYYATTINKARA,
               THIRUVANANTHAPURAM, RESIDING AT THEKKE POOMUGHATHU
               VEEDU, PAZHOOR KONAM, KURUMKUTTY, PARASSALA,
               THIRUVANANTHAPURAM.

      4        K.S. GOPALAKRISHNAN NAIR
               AGED 57 YEARS
               S/O. R. SIVASANKARAN NAIR, LIFT OPERATOR,
               KERALA HEALTH RESEARCH AND WELFARE SOCIETY,
               MEDICAL COLLEGE HOSPITAL, THIRUVANANTHAPURAM,
               RESIDING AT JOY OM JOY HOUSE, VIKAS NAGAR,
               SREEKARIYAM P O, THIRUVANANTHAPURAM.

      5        GEORGE K CHACKO
               (RETD.), AGED 61 YEARS
               S/O. CHACKO, DRIVER, KERALA HEALTH RESEARCH AND
               WELFARE SOCIETY,(KHRWS), PAY WARD, MEDICAL COLLEGE
               HOSPITAL, KOTTAYAM, RESIDING AT KAKKAM VEETTIL HOUSE,
               PUTHENCRUZ P O, KUTTUMANOOR P O, ERNAKULAM.
 Con.Case(C).No.432 OF 2020

                                 2

       6      C. MOHANDAS,
              AGED 56 YEARS
              S/O. KRISHNANKUTTY NAIR, PAY WARD ASSISTANT,
              KERALA HEALTH RESEARCH AND WELFARE SOCIETY,
              PAYWARD, IRINJALAKKUDA, THRISSUR, RESIDING AT
              CHERNNATTILVEEDU, KSRTC BUS STAND, IRINJALAKKUDA.

              BY ADV. SRI.M.SREEKUMAR

RESPONDENT:

              DR.RAJAN.N.KHOBRAGADE IAS,
              (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONERS)
              PRINCIPAL SECRETARY, HEALTH AND FAMILY WELFARE
              DEPARTMENT, SECRETARIAT,
              THIRUVANANTHAPURAM-695001.

              SR GP, BIJOY CHANDRAN

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.03.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con.Case(C).No.432 OF 2020

                                      3




                               JUDGMENT

Dated this the 4th day of March 2021

It is submitted by the learned counsel appearing on either side

that the directions contained in the judgment have been complied

with.

The said submission is recorded. This contempt of court case is,

accordingly, closed.

Sd/-

ANU SIVARAMAN JUDGE NP Con.Case(C).No.432 OF 2020

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE A CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WP(C) NO.22894/2019 DATED 22.8.2019.

ANNEXURE B TRUE COPY OF THE LETTER DATED 4.9.2019 ISSUED TO THE RESPONDENT.

ANNEXURE C TRUE COPY OF LETTER NO.G1/15/2020/H& FWD DATED 29.02.2020

ANNEXURE D TRUE COPY OF LETTER NO.A6.138/2019/KHRWS DATED 20.03.2020 FROM THE MANAGING DIRECTOR

ANNEXURE E TRUE COPY OF CHECKLIST INDEX

ANNEXURE F TRUE COPY OF LETTER NO.G1/15/2020/H& FWD DATED 08.09.2020 TO THE MANAGING DIRECTOR, KHRWS

ANNEXURE G TRUE COPY OF LETTER NO.A6.138/2019/KHRWS DATED 09.09.2020 FROM THE MANAGING DIRECTOR

ANNEXURE H TRUE COPY OF THE RELEVANT PAGE OF THE DIARY PUBLISHED BY KHRWS FOR THE YEAR 2019

ANNEXURE I TRUE COPY OF THE ORDER G.O.(P)NO.956/2020/ DMO DATED 02.12.2020

RESPONDENT'S/S EXHIBITS: NIL

 
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