Dinesan Aravindakshan vs The State Of Kerala
2021 Latest Caselaw 7594 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

         THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

THURSDAY, THE 04TH DAY OF MARCH 2021 / 13TH PHALGUNA, 1942

                   WP(C).No.2087 OF 2021(I)


PETITIONER:

              DINESAN ARAVINDAKSHAN,
              AGED 37 YEARS, S/O.ARAVINDAKSHAN, ATTUVELIL
              PADINJAREPUTHENPURA HOUSE, RAMAMANGALAM P.O.,
              MUVATTUPUZHA, ERNAKULAM DISTRICT - 686 663.

              BY ADVS.
              SRI.K.A.MANZOOR ALI
              SRI.M.ASIF

RESPONDENTS:

     1        THE STATE OF KERALA
              REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
              LOCAL SELF GOVERNMENT DEPARTMENT, SECRETARIAT,
              THIRUVANANTHAPURAM - 695 001.

     2        THE CHIEF REGISTRAR OF BIRTHS AND DEATHS
              THIRUVANANTHAPURAM - 695 014.

     3        THE REGISTRAR OF BIRTH AND DEATH
              RAMAMANGALAM GRAMA PANCHAYATH,
              (SECRETARY RAMAMANGALAM GRAMA PANCHAYATH),
              RAMAMANGALAM GRAMA PANCHAYATH OFFICE,
              RAMAMANGALAM, ERNAKULAM - 686 663.

              R3 BY ADV. SRI.K.S.ARUN KUMAR
              SRI.RAVI KRISHNAN GP

     THIS WRIT PETITION (CIVIL) HAVING          COME UP    FOR
ADMISSION ON 04.03.2021, THE COURT ON          THE SAME    DAY
DELIVERED THE FOLLOWING:
 W.P.(C)No.2087 of 2021
                                        2




                         W.P.(C)No.2087 of 2021
              -------------------------------------------------------

                               JUDGMENT

The writ petition is dismissed as withdrawn without

prejudice to the right of the petitioner to file a fresh writ petition on

the same cause of action, if situation warrants.

Sd/-

P.B.SURESH KUMAR, JUDGE YKB W.P.(C)No.2087 of 2021

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE EXTRACT OF S.S.L.C.BOOK SHOWING THE PROOF OF DATE OF BIRTH OF THE PETITIONER ON 27/1/1983.

EXHIBIT P2 TRUE COPY OF THE PASSPORT SHOWING THE PROOF OF DATE OF BIRTH OF THE PETITIONER ON 27/1/1983.

EXHIBIT P3 TRUE COPY OF THE DRIVING LICENSE SHOWING THE PROOF OF DATE OF BIRTH OF THE PETITIONER ON 27/1/1983.

EXHIBIT P4 TRUE COPY OF THE AADHAAR CARD SHOWING THE PROOF OF DATE OF BIRTH OF THE PETITIONER ON 27/1/1983.

EXHIBIT P5 TRUE COPY OF THE PAN CARD SHOWING THE PROOF OF DATE OF BIRTH OF THE PETITIONER ON 27/1/1983.

EXHIBIT P6 TRUE COPY OF THE MARRIAGE CERTIFICATE SHOWING THE PROOF OF DATE OF BIRTH OF THE PETITIONER ON 27/1/1983.

EXHIBIT P7 TRUE COPY OF THE EMAIL RECEIVED SHOWING THAT THE PETITIONER APPLIED FOR FAMILY JOINING VISA.

EXHIBIT P8 TRUE COPY OF THE EXAM FORM AND EXAMINATION RECEIPT ISSUED FROM THE INSTITUTE OF GERMAN LANGUAGE LEARNING COURSE.

EXHIBIT P9 TRUE COPY OF FEE RECEIPT DATED 16/01/2021 SHOWING THE REMITTANCE OF FEE TO GET BIRTH CERTIFICATE BEFORE THE 3RD RESPONDENT.

EXHIBIT P10 TRUE COPY OF THE JUDGMENT DATED 08/03/2010 IN WP(C) NO.3154/2010 OF THIS HON'BLE COURT.