Muhammed Shareef vs The Regional Officer
2021 Latest Caselaw 7592 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE SMT. JUSTICE P.V.ASHA

    THURSDAY, THE 04TH DAY OF MARCH 2021 / 13TH PHALGUNA, 1942

                       WP(C).No.3643 OF 2021(E)



PETITIONERS:

      1        MUHAMMED SHAREEF,
               AGED 51 YEARS,
               S/O.KUNHIMOIDEEN, VILANGALIL HOUSE, NELLIKKAPARAMBU,
               KOTTAKKAL P.O.,
               MALAPPURAM DISTRICT.

      2        FAISAL P.T.,
               AGED 29 YEARS,
               S/O.ABOOBACKER P.T., PUZHAKKALTHODIKA HOUSE,
               KAVANOOR, IRUVETTY, MALAPPURAM DISTRICT.

               BY ADV. SRI.BABU S.NAIR

RESPONDENTS:

      1        THE REGIONAL OFFICER,
               MINISTRY OF ROAD TRANSPORT AND HIGHWAYS,
               REGIONAL OFFICE (KERALA & LEKSHADWEEP REGION),
               PUBLIC OFFICE BUILDING,
               OPP: MUSEUM, THIRUVANANTHAPURAM, PIN-695 033.

      2        THE PROJECT DIRECTOR,
               PROJECT IMPLEMENTATION UNIT, PALAKKAD,
               NATIONAL HIGHWAY AUTHORITY OF INDIA, NO.8/1187,
               ARAMUGHAN COLONY,
               CHANDRA NAGAR P.O.,
               PALAKKAD DISTRICT, PIN-678 007.

      3        NAYARA ENERGY LIMITED,
               6B,6TH FLOOR, NOEL FOCUS, SEA PORT - AIRPORT ROAD,
               CHITTETHUKARA, CSEZ P.O., KOCHI, PIN-682 037.

*ADDL. R4      THE REGIONAL OFFICER,
               NATIONAL HIGHWAY AUTHORITY OF INDIA, TC-86/1036-1,
               AMBILY ARCADE, S.N.N.R.A-9,
               PETTAH.P.O.,
               THIRUVANANTHAPURAM DISTRICT, PIN-695 024.

               *ADDL.R4 IS IMPLEADED AS PER ORDER DATED 01.03.2021
               IN I.A.NO.1/2021 IN WPC NO. 3643/2021.
 WP(C).No.3643 OF 2021(E)

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             BY ADVS. SRI.B.PRAMOD
                      SRI.P.VIJAYA KUMAR, ASGI
                      SRI.MATHEWS.K.PHILIP, SC

THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.3643 OF 2021(E)

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                           JUDGMENT

In view of the letter dated

01.03.2021 received by the petitioner from

the additional 4th respondent, directing the

petitioners to remit the fees and Bank

Guarantee, the writ petition is closed.

Sd/-

P.V.ASHA JUDGE WW WP(C).No.3643 OF 2021(E)

APPENDIX PETITIONERS' EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE LETTER OF APPOINTMENT ISSUED BY THE 3RD RESPONDENT IN FAVOUR OF THE PETITIONERS AND OTHERS DATED, 5.8.2019.

EXHIBIT P2 TRUE COPY OF THE JUDGMENT DATED, 22.10.2020 OF THIS HON'BLE COURT IN WPC NO.12877/2020.

EXHIBIT P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE 3RD RESPONDENT TO THE 2ND RESPONDENT DT, 1.6.2020.