Kerala High Court
Naseema vs Ashraf on 4 March, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE T.V.ANILKUMAR
THURSDAY, THE 04TH DAY OF MARCH 2021 / 13TH PHALGUNA, 1942
OP(C).No.419 OF 2021
CMA 6/2018 OF SUB COURT, THIRUVALLA
PETITIONERS/ADDITIONAL APPELLANTS 2 TO 5:
1 NASEEMA
AGED 59 YEARS
W/O. LATE JAMALUDHEEN, PARACKAL VEEDU,
KUMARAPURAM P. O., HARIPPAD VILLAGE,
KARTHIKAPALLY TALUK, ALAPUZHA DISTRICT.
2 JESNA JAMAL
AGED 39 YEARS
D/O. LATE JAMALUDHEEN, PARACKAL VEEDU,
KUMARAPURAM P. O., HARIPPAD VILLAGE,
KARTHIKAPALLY TALUK, ALAPUZHA DISTRICT.
3 JANISH JAMAL
AGED 37 YEARS
S/O. LATE JAMALUDHEEN, PARACKAL VEEDU,
KUMARAPURAM P. O., HARIPPAD VILLAGE,
KARTHIKAPALLY TALUK, ALAPUZHA DISTRICT.
4 JASMIN JAMAL
AGED 28 YEARS
D/O. LATE JAMALUDHEEN, PARACKAL VEEDU,
KUMARAPURAM P. O., HARIPPAD VILLAGE,
KARTHIKAPALLY TALUK, ALAPUZHA DISTRICT.
BY ADVS.
SRI.M.V.THAMBAN
SRI.R.REJI
SMT.THARA THAMBAN
SRI.B.BIPIN
SRI.ARUN BOSE
O.P.(C)No.419 of 2021
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RESPONDENTS/RESPONDENTS 2 TO 4, 6 TO 10, 14 TO 21 AND
ADDITIONAL RESPONDENTS 22 TO 31:
1 ASHRAF
AGED 59 YEARS
S/O. KHASSIMKHAN, PAINUM HOUSE, MUTHOOR MURI,
THIRUVALLA VILLAGE, MUTHOOR P. O., THIRUVALLA,
PATHANAMTHITTA DISTRICT, PIN - 689 107.
2 RASHEED
AGED 47 YEARS
S/O. KHASSIMKHAN, PAINUM HOUSE, MUTHOOR MURI,
THIRUVALLA VILLAGE, MUTHOOR P. O., THIRUVALLA,
PATHANAMTHITTA DISTRICT, PIN - 689 107.
3 SOFIA BEEVI
AGED 52 YEARS
D/O. KHASSIMKHAN, PAINUM HOUSE, MUTHOOR MURI,
THIRUVALLA VILLAGE, MUTHOOR P. O., THIRUVALLA,
PATHANAMTHITTA DISTRICT, PIN - 689 107.
4 NOUSHAD
AGED 56 YEARS
S/O. ALIRAVOOTHER, ADIYOTTIL KIZHAKKATHIL,
MUTHOOR MURI, THIRUVALLA VILLAGE, MUTHOOR P. O.,
THIRUVALLA, PATHANAMTHITTA DISTRICT, PIN - 689
107.
5 ANSARI
AGED 52 YEARS
S/O. ALIRAVOOTHER, ADIYOTTIL KIZHAKKATHIL,
MUTHOOR MURI, THIRUVALLA VILLAGE, MUTHOOR P. O.,
THIRUVALLA, PATHANAMTHITTA DISTRICT, PIN - 689
107.
6 HARIS
AGED 47 YEARS
S/O. ALIRAVOOTHER, ADIYOTTIL KIZHAKKATHIL,
MUTHOOR MURI, THIRUVALLA VILLAGE, MUTHOOR P. O.,
THIRUVALLA, PATHANAMTHITTA DISTRICT, PIN - 689
107.
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7 SHAKEELA
AGED 54 YEARS
D/O. ALIRAVOOTHER, ADIYOTTIL KIZHAKKATHIL,
MUTHOOR MURI, THIRUVALLA VILLAGE, MUTHOOR P. O.,
THIRUVALLA, PATHANAMTHITTA DISTRICT, PIN - 689
107.
8 SOPHY
AGED 45 YEARS
D/O. ALIRAVOOTHER, ADIYOTTIL KIZHAKKATHIL,
MUTHOOR MURI, THIRUVALLA VILLAGE, MUTHOOR P. O.,
THIRUVALLA, PATHANAMTHITTA DISTRICT, PIN - 689
107.
9 RAHUMATH MAJEED
AGED 44 YEARS
W/O. MAJEED, SUMAYYA MANZIL HOUSE, NALUKODI
MURI, CHANGANASSRY, NALUKODI P. O., PIN - 685
548.
10 SUMAYYA
AGED 24 YEARS
D/O. MAJEED, SUMAYYA MANZIL HOUSE, NALUKODI
MURI, CHANGANASSRY, NALUKODI P. O., PIN - 686
548.
11 SUHANA
AGED 22 YEARS
D/O. MAJEED, SUMAYYA MANZIL HOUSE, NALUKODI
MURI, CHANGANASSRY, NALUKODI P. O., PIN - 686
548.
12 BASHEER
AGED 66 YEARS
S/O. SAINABA BEEVI, PAINUM MOOTTIL MALAYIL,
MUTHOOR MURI, THIRUVALLA VILLAGE, MUTHOOR P. O.,
THIRUVALLA, PATHANAMTHITTA DISTRICT, PIN - 689
107.
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13 NASEER
AGED 60 YEARS
S/O. SAINABA BEEVI, PAINUM MOOTTIL MALAYIL,
MUTHOOR MURI, THIRUVALLA VILLAGE, MUTHOOR P. O.,
THIRUVALLA, PATHANAMTHITTA DISTRICT, PIN - 689
107.
14 RUKIYA
AGED 54 YEARS
D/O. SAINABA BEEVI, PAINUM MOOTTIL MALAYIL,
MUTHOOR MURI, THIRUVALLA VILLAGE, MUTHOOR P. O.,
THIRUVALLA, PATHANAMTHITTA DISTRICT, PIN - 689
107.
15 MOLAMMA
AGED 48 YEARS
D/O. SAINABA BEEVI, PAINUM MOOTTIL MALAYIL,
MUTHOOR MURI, THIRUVALLA VILLAGE, MUTHOOR P. O.,
THIRUVALLA, PATHANAMTHITTA DISTRICT, PIN - 689
107.
16 NASAR
AGED 44 YEARS
S/O. SAINABA BEEVI, PAINUM MOOTTIL MALAYIL,
MUTHOOR MURI, THIRUVALLA VILLAGE, MUTHOOR P. O.,
THIRUVALLA, PATHANAMTHITTA DISTRICT, PIN - 689
107.
17 SULEKHA
AGED 70 YEARS
W/O. LATE ABDUL KARIM, PARAKAL VALIYAPARAMBIL
HOUSE, MUTHOOR MURI, THIRUVALLA VILLAGE, MUTHOOR
P. O., THIRUVALLA, PATHANAMTHITTA DISTRICT, PIN
- 689 107.
18 ANUS MUHAMMED KARIM
AGED 47 YEARS
S/O. LATE ABDUL KARIM, PARAKAL VALIYAPARAMBIL
HOUSE, MUTHOOR MURI, THIRUVALLA VILLAGE, MUTHOOR
P. O., THIRUVALLA, PATHANAMTHITTA DISTRICT, PIN
- 689 107.
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19 ANOOJ MUHAMMED KARIM
AGED 45 YEARS
S/O. LATE ABDUL KARIM, PARAKAL VALIYAPARAMBIL
HOUSE, MUTHOOR MURI, THIRUVALLA VILLAGE,
MUTHOOR P. O., THIRUVALLA, PATHANAMTHITTA
DISTRICT, PIN - 689 107.
20 NAZEER
AGED 57 YEARS
S/O. LATE FATHIMA BEEVI, MADATHIL PARAMBIL
HOUSE, NEAR KALLUPALAM, ALAPUZHA DISTRICT, PIN -
688 001.
21 NASAR
AGED 55 YEARS
S/O. LATE FATHIMA BEEVI, MADATHIL PARAMBIL
HOUSE, NEAR KALLUPALAM, ALAPUZHA DISTRICT, PIN -
688 001.
22 NAVAB
AGED 52 YEARS
S/O. LATE FATHIMA BEEVI, MADATHIL PARAMBIL
HOUSE, NEAR KALLUPALAM, ALAPUZHA DISTRICT, PIN -
688 001.
23 NEJI
AGED 50 YEARS
S/O. LATE FATHIMA BEEVI, MADATHIL PARAMBIL
HOUSE, NEAR KALLUPALAM, ALAPUZHA DISTRICT, PIN -
688 001.
24 SADIQUE
AGED 45 YEARS
S/O. LATE FATHIMA BEEVI, MADATHIL PARAMBIL
HOUSE, NEAR KALLUPALAM, ALAPUZHA DISTRICT, PIN -
688 001.
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25 RAZIYA
AGED 57 YEARS
D/O. LATE FATHIMA BEEVI, MADATHIL PARAMBIL
HOUSE, NEAR KALLUPALAM, ALAPUZHA DISTRICT, PIN -
688 001.
26 HAMSATH
AGED 47 YEARS
D/O. LATE FATHIMA BEEVI, MADATHIL PARAMBIL
HOUSE, NEAR KALLUPALAM, ALAPUZHA DISTRICT, PIN -
688 001.
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
04.03.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P.(C)No.419 of 2021
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Dated this the 2nd day of March, 2021
J U D G M E N T
Heard the learned counsel for the petitioners
in this original petition.
2. The petitioners are additional appellants 2
to 5 in C.M.A.No.6/2018 on the file of Sub Court,
Thiruvalla. They seek a direction to be issued to
Sub Court, Thiruvalla, to dispose of the above
appeal within a time frame to be fixed by this
Court.
3. A report was called for from the court
below in this respect which indicates that the
learned Officer will be in a position to dispose of
the matter within a period of six months.
In the result, this original petition is
disposed of calling upon the court below to dispose
of C.M.A.No.6/2018 within a period of six months
from the date of receipt of certified copy of this
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judgment.
All pending interlocutory applications are
closed.
Sd/-
T.V.ANILKUMAR
JUDGE
ami/
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APPENDIX
PETITIONER'S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE C.M.A. NO.6/2018 ON THE
FILES OF THE HON'BLE SUB COURT.
EXHIBIT P2 TRUE COPY OF THE I.A.NO.650/2018 IN C.M.A.
NO. ON THE FILES OF THE HON'BLE SUB COURT,
THIRUVALLA.
