For Information Purpose Only vs By Advocates M/S Peeyus A.Kottam
2021 Latest Caselaw 7516 Ker

Con.Case(C) 105/2021                     1/1



                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      Present:
                 THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

           Wednesday,the 3rd day of March 2021/12th Phalguna, 1942
            Contempt Case(C) No.105/2021(S)in WP(C) No.2809/2020


     For information purpose only
PETITIONER/PETITIONER IN WP(C) 2809/2020
      CHACKO CHUMMAR,AGED 85 YEARS
      S/O. CHACKO, PYNADATH HOUSE, AKAPARAMBU,
      NEDUMBASSERY VILLAGE, ALUVA TALUK,
      ERNAKULAM DISTRICT, PIN - 683 589.

BY ADVOCATES M/S PEEYUS A.KOTTAM,
                 SHRI. HRITHWIK D. NAMBOOTHIRI

RESPONDENT/4TH RESPONDENT IN WP(C)             2809/2020
      MR.K.S.PAREED
      TAHSILDAR (LR), TALUK OFFICE,
      ALUVA, PIN - 683 101,
      ERNAKULAM DISTRICT.



       This Contempt of Court Case(Civil) having come up for orders
on   03/03/2021,the Court on the same day passed the following:


                                      O R D E R

If the directions in the judgment are not complied before next posting, the respondent is directed to appear in person before this Court.

Post on 17/03/2021.

03-03-2021 Sd/-

A.MUHAMED MUSTAQUE,JUDGE

/true copy/ Sd/-

ASSISTANT REGISTRAR