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For Information Purpose Only vs The Joint Registrar Of ...
2021 Latest Caselaw 7498 Ker

Citation : 2021 Latest Caselaw 7498 Ker
Judgement Date : 3 March, 2021

Kerala High Court
For Information Purpose Only vs The Joint Registrar Of ... on 3 March, 2021
WA 1766/2020                               1/2

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   Present:
                THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS
                                      &
                      THE HONOURABLE MR.JUSTICE K. BABU
                Wednesday,the 3rd day of March 2021/12th Phalguna, 1942
                                   WA No.1766/2020
       Against Judgment dated 22.12.2020 in WP(C) No.27880/2020 of this Court.
                                           ---
APPELLANTS/PETITIONERS:
1.   For information purpose only
      PAVITHRAN C. NAIR,S/O.KUNHIKKANNAN NAIR A,
      MEMBER,KUTTIKKOL SERVICE CO-OPERATIVE BANK LTD.NO.F.F.91,
      KUTTKKOL.P.O, CHENGALA VIA,KASARAGOD DISTRICT,
      RESIDING AT PLAVILAKAYA HOUSE,KARIVEDAKAM,
      KUTTIKKOL.P.O,KASARAGOD DISTRICT.

AND 10 OTHERS.

      BY ADV. SRI.GEORGE POONTHOTTAM (SR.)
      ALONG WITH SMT.NISHA GEORGE
RESPONDENTS/RESPONDENTS:
1.    THE JOINT REGISTRAR OF COOPERATIVE SOCIETIES (GENERAL),
      OFFICE OF THE JOINT REGISTRAR OF CO-OPERATIVE
      SOCIETIES(GENERAL),CIVIL STATION,VIDYA NAGAR POST OFFICE, KASARAGOD
      DISTRICT,PIN CODE-671123.
      E-MAIL: [email protected]

AND ANOTHER


     BY GOVERNMENT PLEADER FOR R1 & R2.

  Prayer for interim relief in the Writ Appeal stating that in the circumstances stated in
the appeal memorandum the High Court be pleased to stay the operation of the
judgment of the learned Single Judge dated 22.12.2020 in W.P,(C)No.27880 of 2020 and
all further proceedings prusuant to Exhibit-P1, pending disposal of the Writ Appeal.

  This Writ Appeal again coming on for orders 03/03/2021 upon perusing the appeal
memorandum, and this Court's order dated 17-02-2021 , the court on the same day
passed the following:-
                                        ORDER

Interim order will stand extended up to 31/5/2021. Post on 27/5/2021. 03-03-2021 Sd/-

ALEXANDER THOMAS,JUDGE

Sd/-

K. BABU,JUDGE

/true copy/ WA 1766/2020 2/2

Sd/-

ASSISTANT REGISTRAR

For information purpose only

 
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