Joshan.P.G. vs Bishwanath Sinha (Age And ...
2021 Latest Caselaw 7493 Ker

        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

 WEDNESDAY, THE 03RD DAY OF MARCH 2021 / 12TH PHALGUNA,
                          1942

     Con.Case(C).No.385 OF 2021 IN WP(C). 9243/2020

AGAINST THE ORDER/JUDGMENT IN WP(C) 9243/2020(E) OF HIGH
                    COURT OF KERALA


PETITIONER:

              JOSHAN.P.G., AGED 49 YEARS, S/O. GEORGE,
              PERINJERY HOUSE, EDAKKUNNI DESOM,
              THAIKKATTUSSERY P.O., THRISSUR DISTRICT,PIN-
              680 322

              BY ADV. SRI.C.A.CHACKO

RESPONDENT:

              BISHWANATH SINHA (AGE AND FATHER'S NAME NOT
              KNOWN TO THE PETITIONER)SECRETARY TO
              GOVERNMENT , DEPARTMENT OF LOCAL SELF
              GOVERNMENT, SECRETARIAT,
              THIRUVANANTHAPURAM,PIN-695 001


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 03.03.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 Con.Case(C).No.385 OF 2021 IN WP(C). 9243/2020

                              ..2..




                         JUDGMENT

Dated this the 3rd day of March 2021

The learned Government Pleader submits that the

master plan has been finalised as per the Government

Order dated 20.2.2021 and it has been published in

the gazette on 26.02.2021.

In the light of the above submission, the

contempt case is closed.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

PR Con.Case(C).No.385 OF 2021 IN WP(C). 9243/2020

..3..

APPENDIX PETITIONER'S EXHIBITS:

ANNEXURE-A1 CERTIFIED COPY OF THE JUDGMENT DATED 20.10.2020 IN WPC NO.9243/20 OF THIS HON'BLE COURT