Muhammed Shaji vs The Secretary
2021 Latest Caselaw 7456 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

               THE HONOURABLE MR. JUSTICE SUNIL THOMAS

   WEDNESDAY, THE 03RD DAY OF MARCH 2021 / 12TH PHALGUNA, 1942

                       WP(C).No.5989 OF 2017(W)


PETITIONER:

               MUHAMMED SHAJI
               S/O. ASHRAF, SHAJI MANZIL,
               POST NENMARA,
               PALAKKAD DISTRICT.

               BY ADV. SRI.O.D.SIVADAS

RESPONDENTS:

1 THE SECRETARY REGIONAL TRANSPORT AUTHORITY, PALAKKAD.

ADDLR2 N.VIDHYADHARAN, AGED 53 S/O.P.T.NAIR, YAMUNA NEITHILATHU WEST THARA, KOLLAMKODE PALAKKAD

(ADDITIONAL RESPONDENT 2 IMPLEADED AS PER ORDER DATED 08.03.2017 IN I.A.NO.3433 OF 2017)

R1 BY ADV. SRI.C.S.MANILAL R1 BY ADV. SRI.S.NIDHEESH

OTHER PRESENT:

SR.GP K.P HARISH

THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 03.03.2021, ALONG WITH WP(C).6613/2017(B), THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.P(C).5989 and 6613 of 2017

IN THE HIGH COURT OF KERALA AT ERNAKULAM

PRESENT

THE HONOURABLE MR. JUSTICE SUNIL THOMAS

WEDNESDAY, THE 03RD DAY OF MARCH 2021 / 12TH PHALGUNA, 1942

WP(C).No.6613 OF 2017

PETITIONER/S:

PREMODAS AGED 35 YEARS S/O.CHANDRAN, CHANDRAKANTHAM HOUSE, THEKKUMURI, KALLOPPILLY P.O., PALAKKAD.

BY ADV. SRI.O.D.SIVADAS

RESPONDENT/S:

1 THE SECRETARY REGIONAL TRANSPORT AUTHORITY, PALAKKAD-678001.

ADDLR2 K.SETHUMADHAVAN S/O.KRISHNAN AGED 54 DEVI NILAYAM, VALLANGHI NEMMARA, PALAKKAD

(ADDL R2 IMPLEADED AS PER ORDER DATED 08.03.2017 IN I.A.3900/17)

R2 BY ADV. SRI.C.S.MANILAL R2 BY ADV. SRI.S.NIDHEESH SR.GP K.P HARISH FOR R1

THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 03.03.2021, ALONG WITH WP(C).5989/2017(W), THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: W.P(C).5989 and 6613 of 2017

COMMON JUDGMENT

In the light of the interim order, directing the respondent to settle

the timings within two weeks, which has been complied with, no further

grievance survives.

This is recorded. Writ Petitions are closed accordingly.

Sd/-

                                                 SUNIL THOMAS

Sbna/                                                JUDGE

W.P(C).5989 and 6613 of 2017

APPENDIX OF WP(C) 5989/2017

PETITIONER'S EXHIBITS:

EXT P1 TRUE COPY OF THE PROCEEDINGS DATED 13/07/2016

EXT P2 TRUE COPY OF THE RELEVANT PORTION OF THE NOTICE FOR TIMING CONFERENCE DATED 23/01/2017 W.P(C).5989 and 6613 of 2017

APPENDIX OF WP(C) 6613/2017

PETITIONER'S EXHIBITS:

EXHIBTI P1 COPY OF THE APPLICANT FOR REGULAR PERMIT LONG WITH CHALLAN AND PROPOSED SET OF TIMINGS

EXHIBIT P2 COPY OF THE RELEVANT PORTION OF THE AGENDA AND DECISION OF THE AUTHORITY.

EXHIBIT P3 COPY OF THE RELEVANT PORTION OF THE NOTICE FOR TIMING CONFERENCE.

EXHIBIT P4 COPY OF THE RELEVANT PAGES OF THE RC BOOK.