Grace Shibu vs Shaji George
2021 Latest Caselaw 7406 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

           THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                 &

          THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH

   WEDNESDAY, THE 03RD DAY OF MARCH 2021 / 12TH PHALGUNA, 1942

                      OP (FC).No.423 OF 2019

   IN IA 156/2019 IN IA1489/2017 IN OP 542/2017 OF FAMILY COURT,
                          PATHANAMTHITTA


PETITIONER/PETITIONER IN IA/PETITIOENR IN OP:

             GRACE SHIBU
             AGED 43 YEARS, W/O. SHIBU GEORGE, ANU BHAVAN,
             KADAMBANADU NORTH MURI, KADAMPANADU VILLAGE, ADOOR
             TALUK, PATHANAMTHITTA DISTRICT

             BY ADV. SRI.K.V.ANIL KUMAR

RESPONDENTS/RESPONDENT IN IA & RESPONDENTS IN OP:

      1      SHAJI GEORGE
             S/O. P. G. GEORGE, POIKAYIL KRIPBHAVANAM, KADAMBANADU
             VADAKKU MURI, KADAMPANADU VILLAGE, ADOOR TALUK,
             PATHANAMTHITTA DISTRICT, PIN - 691 523

      2      SHIBU P GEORGE
             S/O. GEORGE, POIKAYIL KRIPA SADANAM, KADAMBANADU
             VADAKKU MURI, KADAMPANADU VILLAGE, ADOOR TALUK,
             PATHANAMTHITTA DISTRICT, PIN - 691 523

      3      CHINNAMMA GEORGE
             W/O. GEORGE, POIKAYIL KRIPA SADANAM, KADAMBANADU
             VADAKKU MURI, KADAMPANADU VILLAGE, ADOOR TALUK,
             PATHANAMTHITTA DISTRICT, PIN - 691 523


     THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON    03-03-
2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 O.P.(FC).No.423/2019
                                      2




                                   JUDGMENT

Dated this the 3rd day of March 2021

A.MUHAMED MUSTAQUE, J

This matter was filed as early as on 25.6.2019. When

the matter came up on 27.6.2019, it was posted to 3.7.2019.

On 3.7.2019, the petitioner sought an adjournment.

Thereafter, the petitioner has not attempted to move the

case.

2 Taking note of the nature of the impugned order,

we find that the matter has become infructuous. The O.P.

(FC) is dismissed.

Sd/

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

                                          Dr. KAUSER EDAPPAGATH

kp               True copy                             JUDGE
                   P.A. To Judge
 O.P.(FC).No.423/2019




                           APPENDIX
PETITIONER'S EXHIBITS:

EXHIBIT P1             A TRUE COPY OF THE O.P.NO.542/2017 OF THE

FAMILY COURT, PATHANAMTHITTA

EXHIBIT P2 A TRUE COPY OF THE COPY OF I.A.NO.1498/2017 IN O.P.NO.542/2017

EXHIBIT P3 A TRUE COPY OF THE SETTLEMENT DEED NO.27/2014 OF THE KADAMPANAD SUB REGISTRY OFFICE

EXHIBIT P4 A TRUE COPY OF THE OBJECTION IN I.A.NO.1498/2017 IN O.P.NO.542/2017

EXHIBIT P5 A TRUE COPY OF THE I.A.NO.156/2019 IN I.A.NO.1498/2017 IN O.P.NO.542/2017

EXHIBIT P6 A TRUE COPY OF THE OBJECTION I.A.NO.156/2019 IN I.A.NO.1498/2017 IN O.P.NO.542/2017

EXHIBIT P7 A TRUE COPY OF THE ORDER DATED 12.06.2019 IN I.A.NO.156/2019 IN I.A.NO.1498/2017 IN O.P.NO.542/2017