Kerala High Court
P.B. Sindu vs The Chancellor on 3 March, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
WEDNESDAY, THE 03RD DAY OF MARCH 2021 / 12TH PHALGUNA, 1942
WP(C).No.2599 OF 2020(Y)
PETITIONER:
P.B. SINDU
AGED 47 YEARS
W/O.D.ULLAS, CHARUTHA MUDAVOOR P.O., MUVATTUPUZHA,
ERNAKULAM DISTRICT, PIN-686669.
BY ADVS.
SRI.DINESH MATHEW J.MURICKEN
SRI.N.R.SANGEETHARAJ
KUM.GAYATHRI MURALEEDHARAN
SMT.SREELAKSHMI R.
RESPONDENTS:
1 THE CHANCELLOR
SREE SANKARACHARYA UNIVERSITY OF SANSKRIT, RAJ
BHAVAN, VELLAYAMBALAM JUNCTION, JAWAHAR NAGAR,
KOWDIAR P.O.,
THIRUVANANTHAPURAM DISTRICT, PIN-695003.
2 THE VICE CHANCELLOR,
SREE SANKARACHARYA UNIVERSITY OF SANSKRIT,
THALAYATTUMPILLI, KALADY P.O.,
ERNAKULAM DISTRICT, PIN-683574.
3 THE SYNDICATE,
SREE SANKARACHARYA UNIVERSITY OF SANSKRIT,
THALAYATTUMPILLI, KALADY P.O,
ERNAKULAM DISTRICT, PIN-683574.
4 THE REGISTRAR,
SREE SANKARACHARYA UNIVERSITY OF SANSKRIT,
THALAYATTUMPILLI, KALADY P.O.,
ERNAKULAM DISTRICT, PIN-683574.
5 THE INTERNAL COMPLAINTS COMMITTEE,
SREE SANKARACHARYA UNIVERSITY OF SANSKRIT,
THALAYATTUMPILLI, KALADY P.O,
ERNAKULAM DISTRICT, PIN-683574.
6 DR.P.K.VIJAYAN,
ENQUIRY COMMISSION, SREE SANKARACHARYA UNIVERSITY OF
WP(C).No.2599 OF 2020(Y)
2
SANSKRIT, THALAYATTUMPILLI, KALADY P.O.,
ERNAKULAM DISTRICT, PIN-683574.
7 GEORGE THOMAS,
PUTHENVEETIL HOUSE, PALAYAMPARAMB, VYNTHALA P.O.,
THRISSUR DISTRICT, PIN-680741.
8 JAMES S.J.,
SRAMBIKKAL HOUSE, PULIYANAM P.O., ANGAMALI,
ERNAKULAM DISTRICT-683572.
9 SEBASTIAN ESTHAPANU,
PADAYATTIL HOUSE, KIDANGOOR P.O., ANGAMALI,
ERNAKULAM DISTRICT-683572.
10 ADDL.R10. DR.T.MINI,
PROFESSOR, DEPARTMENT OF SANSKRIT GENERAL, SREE
SANKARACHARYA UNIVERSITY OF SANSKRIT, RESIDING AT
YASOVATHI, SANTHINAGAR, KAVINKAVAPULLY, KANDANKADE,
PALAKKAD DISTRICT, PIN - 678 551.
ADDITIONAL R10 IS IMPLEADED AS PER ORDER DATED
13/3/2020 IN I.A.1/2020 IN WP(C).
R1 BY ADV. SRI.K.JAJU BABU (SR.)
R1 BY SMT.M.U.VIJAYALAKSHMI, COUNSEL FOR THE
CHANCELLOR OF UNIVERSITIES IN KERALA
R2-5 BY SRI.PRASANTH S., SC, SREE SANKARACHARYA
UNIVERSITY OF SANSKRIT
R7 BY ADV. SRI.MANU GOVIND
R8-9 BY ADV. SRI.C.A.CHACKO
R10 BY ADV. SRI.T.B.HOOD
R10 BY ADV. SMT.M.ISHA
R10 BY ADV. SRI.AMAL KASHA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.2599 OF 2020(Y)
3
JUDGMENT
Dated this the 3rd day of March 2021
The prayer in this writ petition was seeking a direction to the
1st respondent to consider and pass orders on Ext.P10 complaint.
Challenge was raised against Exts.P7, P9 and P11 orders as well. It is
submitted by the learned counsel for the petitioner that Ext.P10
complaint has been considered by the Chancellor and the matter
has been remanded to the syndicate of the University.
In the above view of the matter, this writ petition is closed as
infructuous.
Sd/-
ANU SIVARAMAN
JUDGE
SVP
WP(C).No.2599 OF 2020(Y)
APPENDIX
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE FIRST INFORMATION
REPORT IN CRIME NO.308/2019 OF KALADY
POLICE STATION DATED 08.03.2019.
EXHIBIT P2 TRUE COPY OF THE ORDER
NO.ADB/9814/SSUS/2017 (SUB FILE NO.2)
ISSUED BY THE REGISTRAR-IN-CHARGE OF
THE SREE SANKARACHARYA UNIVERSITY OF
SANSKRIT SUSPENDING THE 7TH, 8TH AND
9TH RESPONDENTS DATED 05.03.2019.
EXHIBIT P3 TRUE COPY OF THE CHARGE MEMO AND CHARGE
SHEET FRAMED AGAINST THE 7TH RESPONDENT
DATED 15.03.2019.
EXHIBIT P3(A) TRUE COPY OF THE CHARGE MEMO AND CHARGE
SHEET FRAMED AGAINST THE 8TH RESPONDENT
DATED 15.03.2019.
EXHIBIT P3(B) TRUE COPY OF THE CHARGE MEMO AND CHARGE
SHEET FRAMED AGAINST THE 9TH RESPONDENT
DATED 15.03.2019.
EXHIBIT P4 TRUE COPY OF THE INQUIRY REPORT
SUBMITTED BY THE 6TH RESPONDENT
COMMISSION DATED 25.05.2019.
EXHIBIT P5 TRUE COPY OF THE REPORT SUBMITTED BY
THE 5TH RESPONDENT COMMITTEE DATED
07.6.2019.
EXHIBIT P6 TRUE COPY OF THE NOTE MADE TO THE 3RD
RESPONDENT SYNDICATE BY THE SREE
SANKARACHARYA UNIVERSITY OF SANSKRIT TO
UNDERTAKE FURTHER PROCEEDINGS ON THE
EXHIBIT P4 ENQUIRY COMMISSION REPORT
DATED 11.06.2019.
EXHIBIT P7 TRUE COPY OF THE RELEVANT PAGES OF
CONFIRMED MINUTES OF 6/19(179TH)
SYNDICATE MEETING OF SREE SANKARACHARYA
UNIVERSITY OF SANSKRIT HELD ON
27.09.2019.
EXHIBIT P8 TRUE COPY OF THE REPLY RECEIVED ON THE
APPLICATION UNDER RIGHT TO INFORMATION
WP(C).No.2599 OF 2020(Y)
ACT, 2005 DATED 26.11.2019.
EXHIBIT P9 TRUE COPY OF THE RELEVANT PAGES OF THE
CONFIRMED MINUTES OF 7/19(180TH)
MEETING OF THE SYNDICATE OF SREE
SANKARACHARYA UNIVERSITY OF SANSKRIT
HELD ON 18.11.2019.
EXHIBIT P10 TRUE COPY OF THE COMPLAINT SUBMITTED BY
THE CHAIRPERSON OF VANITHAVEDI BEFORE
THE CHANCELLOR OF SREE SANKARACHARYA
UNIVERSITY OF SANSKRIT DATED
02.12.2019.
EXHIBIT P11 TRUE COPY OF THE ORDER
NO.ADB/9814/SSUS/2017 (SUB FILE NO.2)
ISSUED BY THE 4TH RESPONDENT
IMPLEMENTING THE ORDER OF THE SYNDICATE
DATED 05.12.2019.
EXHIBIT P12 TRUE COPY OF THE WRITTEN APOLOGY
TENDERED BY THE 7TH RESPONDENT
DELINQUENT OFFICIAL DATED 23.12.2019
UPON THE EXHIBIT P11 ORDER.
RESPONDENT'S/S EXHIBITS:
EXHIBIT R2 A TRUE COPY OF THE COMPLAINT DATED
5/3/2019 SUBMITTED BY DR.MINI.T
EXHIBIT R2B TRUE COPY OF THE EXPLANATION DATED
21/3/2019 SUBMITTED BY THE 7TH
RESPONDENT
EXHIBIT R2C TRUE COPY OF THE EXTRACT OF THE MINUTES
OF THE 175TH MEETING OF THE SYNDICATE
HELD ON 25/3/2019
EXHIBIT R2D TRUE COPY OF ORDER
NO.ADB/9814/SSUS/2017 (SUB FILE NO.2)
DATED 4/4/2019
EXHIBIT R2E TRUE COPY OF ORDER
NO.ADB/9814/SSUS/2017 (SUB FILE NO.2)
DATED 11/6/2019
EXHIBIT R2F TRUE COPY OF THE LETTER
NO.ADB/9814/SSUS/2017 (SUB FILE NO.2)
DATED 14/8/2019 SENT BY THE 4TH
RESPONDENT TO DR.T.MINI
WP(C).No.2599 OF 2020(Y)
EXHIBIT R2G TRUE COPY OF THE REPRESENTATION DATED
18/10/2019 SUBMITTED BY THE SANSKRIT
UNIVERSITY EMPLOYEES UNION TO THE 2ND
RESPONDENT
EXHIBIT R2H TRUE COPY OF THE REPORT DATED 10/1/2020
SUBMITTED BY THE 2ND RESPONDENT TO THE
PRINCIPAL SECRETARY TO THE HON'BLE
GOVERNOR
