Fahadali vs The Regional Transport Officer ...
2021 Latest Caselaw 7341 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE MR. JUSTICE A.M.BADAR

    TUESDAY, THE 02ND DAY OF MARCH 2021 / 11TH PHALGUNA, 1942

                      WP(C).No.29378 OF 2017(V)


PETITIONER:

               FAHADALI,
               AGED 31 YEARS,
               S/O IBRAHIMKUTTI,
               KANNANGARI,CHERUVANNUR,
               NALLALAM, KOZHIKODE.

               BY ADV. SRI.G.PRABHAKARAN

RESPONDENTS:

      1        THE REGIONAL TRANSPORT OFFICER CUM SECRETARY,
               REGIONAL TRANSPORT AUTHORITY,
               KOZHIKODE - 673 020.

      2        THE DISTRICT EXECUTIVE OFFICER,
               KERALA MOTOR TRANSPORT WORKERS WELFARE FUND BOARD,
               KOZHIKODE - 673 020.

               R1 BY SMT.POOJA SURENDRAN, GP

               R2 BY SRI.NAVEEN. T, SC, KMTWWFB

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD           ON
02.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.29378 OF 2017

                                     2




                               JUDGMENT

Dated this the 2nd day of March 2021

The learned counsel for the petitioner, on

instructions, submits that the petition has been

rendered infructuous with passage of time.

The petition, therefore, is closed as

infructuous.

Sd/-

A.M.BADAR JUDGE

SSK/02/03 //TRUE COPY// PA TO JUDGE WP(C).No.29378 OF 2017

APPENDIX PETITIONERS' EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE REGISTRATION CERTIFICATE WITH ITS VEHICLE NO.KL 39/1940.

EXHIBIT P2 TRUE COPY OF THE SALE DEED DATED 15.6.2017.

EXHIBIT P3 TRUE COPY OF THE REQUEST SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT DATED 02.8.2017.

EXHIBIT P4 TRUE COPY OF THE ORDER DATED 29.8.2017 IN WPC NO. 27054/2017.

RESPONDENT'S EXHIBITS:NIL

SSK //TRUE COPY// PA TO JUDGE