Roshan vs Rageshkumar A.M
2021 Latest Caselaw 7320 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

               THE HONOURABLE MR.JUSTICE T.V.ANILKUMAR

    TUESDAY, THE 02ND DAY OF MARCH 2021 / 11TH PHALGUNA, 1942

                         OP(C).No.892 OF 2020

AGAINST THE ORDER IN 1/2020 IN OS 105/2018 ON THE FILE OF THE SUB
                      COURT III, ERNAKULAM


PETITIONERS:

      1        ROSHAN,
               AGED 47 YEARS
               S/O. LATE MANILAL, AZHAKANDARA HOUSE,
               AMBADYMOOLA, KAKKANAD P.O., COCHIN-30.

      2        SHIJI ROSHAN,
               AGED 40 YEARS
               W/O. ROSHAN, AZHAKANDARA HOUSE AMBADYMOOLA,
               KAKKANAD P.O., COCHIN-30.

               BY ADV. SRI.B.PRAMOD

RESPONDENTS:

      1        RAGESHKUMAR A.M.,
               S/O. LATE MANILAL, AMBADY HOUSE,
               KIZHAKKEKKARA ROAD, NGO QUARTERS,
               THRIKKAKKARA, ERNAKULAM DISTRICT-682021.

      2        ROSHNY SYAM,
               W/O. SYAM, AGED 39 YEARS, AMEYAM HOUSE,
               ERAMALLOOR POST, ALAPPUZHA DISTRICT-688537.

      3        BANK OF INDIA,
               KAKKANAD BRANCH, KOCHI-682030,
               REPRESENTED BY ITS MANAGER.




               ADV.SRI. HARIKUMAR, SC FOR R3

     THIS OP (CIVIL) HAVING BEEN FINALLY HEARD ON 02.03.2021, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C).No.892 OF 2020

                              2




                           JUDGMENT

Dated this the 2nd day of March 2021

Show the name of Adv.Sri.Harikumar, who appears for

respondent No.3.

I.A.1/2021 is filed by the learned counsel for the

petitioners seeking withdrawal of this Original

Petition (Civil.

Hence this O.P is dismissed as withdrawn.

Sd/-

T.V.ANILKUMAR JUDGE SMF OP(C).No.892 OF 2020

APPENDIX PETITIONERS' EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE PLAINT IN OS NO.105/2018 ON THE FILE OF THE SUB COURT-III, ERNAKULAM.

EXHIBIT P2 TRUE COPY OF THE WRITTEN STATEMENT FILED BY THE 1ST PETITIONER.

EXHIBIT P3 TRUE COPY OF THE REPLICATION FILED BY THE RESPONDENTS 1 AND 2.

EXHIBIT P4 TRUE COPY OF THE SUCCESSION OP NO.8/2018 BEFORE THE PRINCIPAL MUNSIFF'S COURT, ERNAKULAM.

EXHIBIT P5 TRUE COPY OF THE OBJECTION FILED BY THE PETITIONERS.

EXHIBIT P6 TRUE COPY OF THE LIST OF DOCUMENTS DATED 10/01/2018 SUBMITTED BY THE RESPONDENTS 1 AND 2.

EXHIBIT P7 TRUE COPY OF THE LIST OF DOCUMENTS DATED 25/05/2020 SUBMITTED BY THE RESPONDENTS 1 AND 2.

EXHIBIT P8 TRUE COPY OF THE LIST OF DOCUMENTS SUBMITTED BY THE PETITIONERS.

EXHIBIT P9 TRUE COPY OF THE LIST OF DOCUMENTS SUBMITTED BY THE RESPONDENTS 1 AND 2 IN THE SUCCESSION OP.

EXHIBIT P10 TRUE COPY OF THE LIST OF DOCUMENTS SUBMITTED BY THE PETITIONERS IN THE SUCCESSION OP.

EXHIBIT P11 TRUE COPY OF THE IA NO.1/2020 BEFORE THE SUB COURT.

EXHIBIT P12 TRUE COPY OF THE ORDER DATED 03/03/20220 IN IA NO.1/2020.

//TRUE COPY// PA TO JUDGE