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Anil Joseph vs Sweety Varghese
2021 Latest Caselaw 7317 Ker

Citation : 2021 Latest Caselaw 7317 Ker
Judgement Date : 2 March, 2021

Kerala High Court
Anil Joseph vs Sweety Varghese on 2 March, 2021
        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                              &

     THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH

TUESDAY, THE 02ND DAY OF MARCH 2021 / 11TH PHALGUNA, 1942

                    OP (FC).No.292 OF 2020

   AGAINST THE ORDER/JUDGMENT IN OP 240/2015 OF FAMILY
                    COURT, OTTAPPALAM


PETITIONER:

              ANIL JOSEPH, AGED 45 YEARS, S/O.JOSEPH,
              KADUKAN MAKKAL HOUSE, VAZHAMBURAM P.O.,
              MANNARKAD, PALAKKAD - 678 595.

              BY ADVS.
              SRI.C.A.MAJEED
              SRI.K.H.ASIF
              SMT.MOLTY MAJEED
              SRI.P.B.UNNIKRISHNAN NAIR
              SRI.RUBEN GEORGE ROCK

RESPONDENT:

              SWEETY VARGHESE, AGED 39 YEARS, D/O.LATE
              VARGHESE, ARANATTUKARAKARAN HOUSE, NEAR
              CHRISTIAN MONASTERY, IRINJALAKUDA P.O.,
              THRISSUR - 680 125.


     THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON
2-03-2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 OP (FC).No.292 OF 2020

                            ..2..




                         JUDGMENT

Dated this the 2nd day of March 2021 A.Muhamed Mustaque, J

The learned counsel for the petitioner submits

that the matter has become infructuous.

Accordingly, this original petition is dismissed as infructuous. All grounds urged in the original

petition are left open.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

KAUSER EDAPPAGATH

JUDGE

PR OP (FC).No.292 OF 2020

..3..

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 A TRUE COPY OF THE JUDGMENT DATED 27/11/2019 IN MAT.APPEAL NO.964/2018 OF THIS HON'BLE COURT.

EXHIBIT P2 A TRUE COPY OF THE ORDER DATED 21/07/2020 IN I.A.NO.8/2020 IN OP 240/2015 OF THE FAMILY COURT, OTTAPPALAM.

EXHIBIT P3 A TRUE COPY OF THE LETTER DATED 31/07/2020 ISSUED BY MEDICAL SUPDT., CHRISTU RAJ HOSPITAL, TO THE FAMILY COURT.

EXHIBIT P4 A TRUE COPY OF THE PETITION IN IA 10/2020 IN OP 240/2015 BEFORE THE FAMILY COURT, OTTAPPALAM.

EXHIBIT P5 A TRUE COPY OF THE PETITION IN IA 11/2020 IN OP 240/2015 BEFORE THE FAMILY COURT, OTTAPPALAM.

EXHIBIT P6 A TRUE COPY OF THE COMMON ORDER DATED 20/08/2020 IN IA 10/2020 & IA 11/2020 IN OP 240/2015 OF THE FAMILY COURT, OTTAPPALAM.

EXHIBIT P7 A TRUE COPY OF THE PETITION DATED 20/07/2020 IN MAT.APPEAL 964/2018.

 
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