Aswathy vs Sunil
2021 Latest Caselaw 7316 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                  &

          THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH

  TUESDAY, THE 02ND DAY OF MARCH 2021 / 11TH PHALGUNA, 1942

                      OP (FC).No.293 OF 2020

 AGAINST THE ORDER/JUDGMENT IN OPGW 182/2020 DATED 20-08-2020
                 OF FAMILY COURT, MAVELIKKARA


PETITIONER:

               ASWATHY, AGED 31 YEARS, D/O. MOHANAN, 212 A
               (4/268) VADAKKEMAMAPATTAYIL 6, DEVIKULANGARA GRAMA
               PANCHAYATH, KAYAMKULAM 690 527.

               BY ADVS.
               SRI.R.RAKESH RAJ
               SMT.SHEABA JACOB

RESPONDENTS:

      1        SUNIL, AGED 43 YEARS, S/O. LATE SOMAN, THACHITTIL
               VADAKKETHIL , PUTHYAKAVU MURI, MAVELIKKARA 690
               101.

      2        SANTHAMMA, W/O. LATE SOMAN, THACHITTIL VADAKKETHIL
               , PUTHYAKAVU MURI, MAVELIKKARA 690 101.

      3        SUNITHA, D/O. LATE SOMAN, THACHITTIL VADAKKETHIL ,
               PUTHYAKAVU MURI, MAVELIKKARA 690 101.

      4        SHAJI, THACHITTIL VADAKKETHIL , PUTHYAKAVU MURI,
               MAVELIKKARA 690 101.


     THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 2-03-
2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP (FC).No.293 OF 2020

                           ..2..




                         JUDGMENT

Dated this the 2nd day of March 2021 A.Muhamed Mustaque, J

In the light of nature of reliefs sought for in

this original petition, the matter has become

infructuous. Accordingly, this original petition is dismissed as infructuous.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

KAUSER EDAPPAGATH

JUDGE

PR OP (FC).No.293 OF 2020

..3..

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE COMPROMISE DATED 07.07.2018 OF THE JUDICIAL FIRST CLASS MAGISTRATE COURT, MAVELIKKARA IN M.C. 55 OF 2018.

EXHIBIT P2 TRUE COPY OF THE ORDER DATED 21.07.2018 OF THE JUDICIAL FIRST CALL MAGISTRATE COURT, MAVELIKKARA IN M.C. NO. 55/2018.

EXHIBIT P3 TRUE COPY OF THE ORDER DATED 22.03.2018 OF THE JUDICIAL FIRST CALL MAGISTRATE COURT, MAVELIKKARA IN CMP NO. 2326/2018 IN M.C. NO. 55/2018.

OF 2020 BEFORE THE FAMILY COURT AT MAVELIKKARA, DATED 07.02.2020.

EXHIBIT P5 TRUE COPY OF THE I.A. NO. 2/2020 IN O.P. (G & W) NO. 182 OF 2020 BEFORE THE FAMILY COURT AT MAVELIKKARA, DATED 02-03-2020.

EXHIBIT P6 TRUE COPY OF THE ORDER DATED 20.08.2020 IN I.A. NO. 2 OF 2020 IN THE O.P. (G & W) NO. 182 OF 2020 BEFORE THE FAMILY COURT AT MAVELIKKARA.

EXHIBIT P7 TRUE COPY OF THE JUDGMENT IN O.P. (FC) NO. 64 OF 2020 DATED 03.02.2020 BEFORE THE HONOURBALE HIGH COURT OF KERALA.