Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Sambasivan vs Regional Head
2021 Latest Caselaw 7308 Ker

Citation : 2021 Latest Caselaw 7308 Ker
Judgement Date : 2 March, 2021

Kerala High Court
Sambasivan vs Regional Head on 2 March, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

                 THE HONOURABLE SMT. JUSTICE P.V.ASHA

    TUESDAY, THE 02ND DAY OF MARCH 2021 / 11TH PHALGUNA, 1942

                       WP(C).No.4104 OF 2021(K)


PETITIONER:

               SAMBASIVAN,
               AGED 67 YEARS,
               S/O.ARAVINDA PANICKER, SARASREE, VIRALI,
               UCHAKADA P.O., THIRUAVANANTHAPURAM - 695506.

               BY ADVS.
               SRI.R.GOPAN
               SRI.D.JAI SINGH

RESPONDENTS:

      1        REGIONAL HEAD,
               REGIONAL OFFICE, UNION BANK OF INDIA,
               STATUE JUNCTION, THIRUVANANTHAPURAM - 695506.

      2        THE MANAGER,
               UNION BANK OF INDIA, MAIN BRANCH,
               THIRUVANANTHAPURAM - 695001.

               BY ADV. SRI.A.S.P. KURUP,SC

THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION          ON
02.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.4104 OF 2021(K)

                                    2




                              JUDGMENT

The petitioner, who availed loan

from the respondents have filed this writ

petition seeking the statement of accounts

from the 1st respondent.

2. It is stated that the respondent has

not taken any action on Ext.P5

representation submitted by him.

3. The learned Standing Counsel

submitted that respondents would consider

Ext.P5 representation.

Therefore the writ petition is

disposed of directing the 1st respondent to

consider and take appropriate action on

Ext.P5 representation, within a period of

one month from the date of receipt of a copy

of the judgment.

Sd/-

                                                 P.V.ASHA
     WW                                           JUDGE
 WP(C).No.4104 OF 2021(K)






                            APPENDIX
PETITIONER'S EXHIBITS:

EXHIBIT P1             PHOTOCOPY OF THE RELEVANT PAGES OF PASSPORT
                       OF THE PETITIONER.

EXHIBIT P2             PHOTOCOPY   OF  THE   REPRESENTATION DATED

16/01/2010, SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.

EXHIBIT P3 PHOTOCOPY OF THE REPRESENTATION DATED 17/01/2010 SUBMITTED BY THE PETITIONER BEFORE THE SUB INSPECTOR OF POLICE, POZHIYOOR POLICE STATION.

EXHIBIT P4 THE PHOTOCOPY OF THE REPRESENTATION DATED 27/01/2021 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.

EXHIBIT P5 THE PHOTOCOPY OF THE REPRESENTATION DATED 08/02/2021 SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT.

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter