Joy Peter Tharayil vs Abner Impex Traders
2021 Latest Caselaw 7251 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

                THE HONOURABLE MR. JUSTICE SHAJI P.CHALY

       TUESDAY, THE 02ND DAY OF MARCH 2021 / 11TH PHALGUNA, 1942

                  RP.No.403 OF 2019 IN WP(C). 9223/2019

  AGAINST THE JUDGMENT DATED 29.03.2019 IN WP(C) 9223/2019(C) OF HIGH
                          COURT OF KERALA


REVIEW PETITIONER/THIRD PARTY:

              JOY PETER THARAYIL
              AGED 69 YEARS
              S/O. PETER,
              PROPRIETOR OF JOTHIS CONES, HAVING REGISTERED OFFICE AT
              XVI/41, ERUMATHALA POST, CHOONDY, ALUVA,
              ERNAKULAM 683 572.

              BY ADV. SRI.DENIZEN KOMATH

RESPONDENTS/WRIT PETITIONER & RESPONDENTS 1 TO 4:

       1      ABNER IMPEX TRADERS
              BUILDING 3/250, EDAVOOR P.O., ERNAKULAM DISTRICT,
              KERALA, 683 544,
              REPRESENTED BY ITS SOLE PROPRIETOR, AKHIL K. RAMESH,
              AGED 32 YEARS, S/O. K.V. RAMESH KODIYAPPATTUKUDY HOUSE,
              EDAVOOR P.O., ERNAKULAM DISTRICT 683 544.

       2      STATE OF KERALA,
              REPRESENTED BY SECRETARY TO THE GOVERNMENT, DEPARTMENT
              OF CIVIL SUPPLIES, GOVERNMENT SECRETARIAT,
              THIRUVANANTHAPURAM 695 001.

       3      THE KERALA STATE CIVIL SUPPLIES
              CORPORATION LIMITED, MAVELI BHAVAN, MAVELI ROAD, GANDHI
              NAGAR, KOCHI 682 019, REPRESENTED BY ITS MANAGING
              DIRECTOR.

       4      THE MANAGING DIRECTOR,
              THE KERALA STATE CIVIL SUPPLIES CORPORATION LIMITED,
              MAVELI BHAVAN, ROAD, GANDHI NAGAR KOCHI 682 019.

       5      THE ADDITIONAL GENERAL
              MANAGER MARKETING, THE KERALA STATE CIVIL SUPPLIES,
              CORPORATION LIMITED, MAVELI BHAVAN, MAVELI ROAD, GANDHI
              NAGAR, KOCHI 682 019.
 R.P. No. 403/2019                         :2:
in W.P.(C) No. 9223/2019


                R2- SRI.SURIN GEORGE IPE,SENIOR GOVERNMENT PLEADER
                R3 TO 5 - SMT.MOLLY JACOB, SC

      THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 02.03.2021,
      THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 R.P. No. 403/2019                         :3:
in W.P.(C) No. 9223/2019

               Dated this the 2nd day of March, 2021.

                              ORDER

This Review Petition is filed seeking to review the judgment

dated 29.03.2019 in W.P.(C) No. 9223 of 2019.

2. Today, when the matter was taken up for consideration,

learned counsel for the review petitioner/third party submitted that the

Review Petition is not pressed, since the subject matter has become

infructuous.

Accordingly, this Review Petition is dismissed as infructuous.

sd/-

SHAJI P. CHALY, JUDGE.

Rv