Ben Peter vs M.K.Joseph
2021 Latest Caselaw 7247 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

               THE HONOURABLE MR. JUSTICE SHAJI P.CHALY

       TUESDAY, THE 02ND DAY OF MARCH 2021 / 11TH PHALGUNA, 1942

                 RP.No.890 OF 2018 IN WP(C). 17966/2018


REVIEW PETITIONER/NON PARTY:

              BEN PETER
              S/O. PETER GEORGE, AGED 47 YEARS, THOTTAM HOUSEM, ELANJI
              VILLAGE, MOOVATTUPUZHA TALUK,
              ERNAKULAM DISTRICT, 686 665.

              BY ADVS.
              SRI.ARUN CHANDRAN
              SRI.J.VISHNU

RESPONDENTS/PETITIONER & RESPONDENTS:

       1      M.K.JOSEPH
              AGED 72 YEARS
              S/O. KURIAN, MAZHUVANCHERIL HOUSE, ELANJI VILLAGE,
              MOOVATTUPUZHA TALUK, ERNAKULAM DISTRICT, 686 665.

       2      THE STATE OF KERALA,
              REP.BY THE REVENUE SECRETARY, SECRETARIAT,
              THIRUVANANTHAPURAM-695 001.

       3      THE LAND REVENUE COMMISSIONER,
              OFFICE OF THE LAND REVENUE COMMISSIONER,
              THIRUVANANTHAPURAM-695 001.

       4      THE DISTRICT COLLECTOR,
              ERNAKULAM-682 030.

       5      THE REVENUE DIVISIONAL OFFICER,
              REVENUE DIVISIONAL OFFICE, MUVATTUPUZHA, ERNAKULAM
              DISTRICT-686 665.

       6      THE TAHSILDAR,
              TALUK OFFICE, MUVATTUPUZHA,ERNAKULAM DISTRICT-686 665.

       7      THE VILLAGE OFFICER,
              ELANJI, , MUVATTUPUZHA,ERNAKULAM DISTRICT-686 665.

       8      THE SECRETARY,
              ELANJI GRAMA PANCHAYATH, ELENJI,, MUVATTUPUZHA,ERNAKULAM
              DISTRICT-686 665.
 R.P. No. 890/2018                          :2:
in W.P.(C) No. 17966/2018

        9       FR. JOHN GEORGE,
                MANAGER, ST.PHILOMINAS SCHOOL, ELANJI, ,
                MUVATTUPUZHA,ERNAKULAM DISTRICT-686 665.

                R8 BY ADV. SRI.P.VISWANATHAN
                R8 BY ADV. SRI.AJITH VISWANATHAN
                R9 BY ADV. SRI.G.SREEKUMAR (CHELUR)


                R2 TO 7 - SRI.SURIN GEORGE IPE, SR. GOVERNMENT PLEADER

      THIS REVIEW PETITION HAVING BEEN FINALLY HEARD ON 02.03.2021, THE
      COURT ON THE SAME DAY PASSED THE FOLLOWING:
 R.P. No. 890/2018                         :3:
in W.P.(C) No. 17966/2018



              Dated this the 2nd day of March, 2021.

                              ORDER

This Review Petition is filed by a third party seeking to review the

judgment dated 01.06.2018 in W.P.(C) No. 17966 of 2018.

2. However, today, when the matter was taken up, learned

counsel for the review petitioner submitted that the Review Petition

has become infructuous and he seeks permission to withdraw the

Review Petition.

Accordingly, this Review Petition is dismissed as withdrawn.

sd/-

SHAJI P. CHALY, JUDGE.

Rv