Citation : 2021 Latest Caselaw 7140 Ker
Judgement Date : 1 March, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
MONDAY, THE 01ST DAY OF MARCH 2021 / 10TH PHALGUNA, 1942
WP(C).No.13637 OF 2020(D)
PETITIONER:
SHINI K.
AGED 37 YEARS
W/O. JITHIN, RESIDING AT PRABHATHAM HOUSE, THRIKKANDIYOOR
P.O., TIRUR, MALAPPURAM-4.
BY ADVS.
SRI.ELVIN PETER P.J.
SRI.K.R.GANESH
SMT.N.R.REESHA
SMT.T.S.LIKHITHA
RESPONDENTS:
1 THE KERALA ARTISANS DEVELOPMENT CORPORATION LTD.
HAVING ITS OFFICE AT SWAGATH, T.C.NO.12/755, GOVERNMENT LAW
COLLEGE ROAD, VANCHIYOOR P.O., THIRUVANANTHAPURAM-695 035,
REPRESENTED BY ITS MANAGING DIRECTOR.
2 THE MANAGING DIRECTOR
THE KERALA ARTISANS DEVELOPMENT CORPORATION LTD., HAVING ITS
OFFICE AT SWAGATH, T.C.NO.12/755, GOVERNMENT LAW COLLEGE
ROAD, VANCHIYOOR P.O., THIRUVANANTHAPURAM-695 035.
3 THE KERALA PUBLIC SERVICE COMMISSION
REPRESENTED BY ITS SECRETARY, PATTOM PALACE P.O.,
THIRUVANANTHAPURAM-695 004.
BY ADV. SRI.P.K.VARGHESE-SC
BY ADV. SRI.K.S.ARUN KUMAR
OTHER PRESENT:
SRI. P.C.SASIDHARAN - SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 01.03.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.13637 OF 2020(D)
2
JUDGMENT
The learned counsel for the petitioner submits that this
writ petition is not pressed, since pending this lis, his client has
been appointed.
This writ petition is therefore, dismissed as not pressed.
SD/-
DEVAN RAMACHANDRAN
rp JUDGE
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