S.Tharkumari vs Dr.Rajan N. Khobragade
2021 Latest Caselaw 10900 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

       THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                &
              THE HONOURABLE MR. JUSTICE GOPINATH P.

    WEDNESDAY, THE 31ST DAY OF MARCH 2021/10TH CHAITHRA, 1943

      Con.Case(C).No.594 OF 2021 IN O.P(KAT).NO.240 OF 2020

  AGAINST THE JUDGMENT DATED 12.02.2021 IN O.P(KAT).NO.240/2020
                     OF HIGH COURT OF KERALA


PETITIONER/PETITIONER:

             S.THARKUMARI
             AGED 56 YEARS, W/O.DILEEP ANAND,
             RETIRED SENIOR GRADE DIETICIAN,
             STATE NUTRITION BUREAU (TECHNICAL OFFICER, IODINE
             DEFICIENCY DISORDER CONTROL CELL), STATE NUTRITION
             BUREAU, DIRECTORATE OF HEALTH SERVICE,
             GENERAL HOSPITAL JN., THIRUVANANTHAPURAM-695035,
             RESIDING AT T.C.1/1502, LATHA HOUSE, PAZHAYA ROAD,
             MEDICAL COLLEGE, THIRUVANANTHAPURAM, KERALA-695011.

             BY ADV. SRI.V.C.SARATH

RESPONDENT/RESPONDENT NO.1:

             DR.RAJAN N. KHOBRAGADE, IAS,
             (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER),
             PRINCIPAL SECRETARY, HEALTH AND FAMILY WELFARE
             DEPARTMENT, GOVERNMENT SECRETARIAT,
             THIRUVANANTHAPURAM, KERALA STATE-695001.

             BY SMT.RAJI T. BHASKER, GOVERNMENT PLEADER

         THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN
    FINALLY HEARD ON 31.03.2021, THE COURT ON THE SAME DAY
    DELIVERED THE FOLLOWING:
    Cont.Case (C).No.594/2021      :: 2 ::




                               JUDGMENT

Gopinath P.,J.

In view of the affidavit dated 29.3.2021 and order dated

28.3.2021 produced as Annexure R1(a) along with the aforesaid

affidavit, we find that the judgment of this Court stands complied

with. The Contempt of Court Case is accordingly closed.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

Sd/-

GOPINATH P.

JUDGE prp/31/3/21 Cont.Case (C).No.594/2021 :: 3 ::

APPENDIX

PETITIONER'S EXHIBITS:

ANNEXURE A TRUE COPY OF THE JUDGMENT DATED 23.11.2020 IN OP(KAT) 240/2020 OF THIS HONOURABLE COURT.

RESPONDENTS EXHIBITS:

ANNEXURE R1(A) TRUE COPY OF G.O.(RT) NO.786/2021/H&FWD DATED 28.3.2021.

//TRUE COPY//

P.S. TO JUDGE