Ranjith vs Ranjith
2021 Latest Caselaw 10800 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

              THE HONOURABLE MRS. JUSTICE SHIRCY V.

     TUESDAY, THE 30TH DAY OF MARCH 2021 / 9TH CHAITHRA, 1943

                     OP(Crl.).No.105 OF 2021

 AGAINST THE ORDER/JUDGMENT IN MC 7/2021 OF JUDICIAL FIRST CLASS
                   MAGISTRATE COURT-I, HARIPAD


PETITIONER/RESPONDENT:

             RANJITH
             AGED 38 YEARS
             S/O. VIJAYAPPAN, RANJITHALAYAM MAHADEVIKADU P.O.
             KARTHIKAPALLY, ALAPPUZHA DISTRICT,PIN-690 516.

             BY ADV. SRI.G.PRIYADARSAN THAMPI

RESPONDENTS/PETITIONER & STATE:

      1      VIDYA
             W/O. RANJITH, AGED 36 YEARS, VINOD BHAVANAM,
             PUTHIYAVILA MURI, KUTHUKULAM VILLAGE, POTTONNI MARKET
             P.O., ALAPPUZHA DISTRICT - 688 544.

      2      STATE OF KERALA
             REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF
             KERALA, ERNAKULAM - 682 031.

             PP. AJITH MURALI

     THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON 30.03.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(Crl.).No.105 OF 2021

                                   2




                               ORDER

Dated this the 30th day of March 2021

The learned counsel for the petitioner submits that the matter

is not pressed. The submission is recorded.

Accordingly, this O.P.(Crl) is dismissed as not pressed.

Sd/-

SHIRCY V.

JUDGE mpm OP(Crl.).No.105 OF 2021

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE M.C. NO. 7/2021 FILED BY THE 1ST RESPONDENT BEFORE THE JUDICIAL FIRST CLASS MAGISTRATE COURT 1, HARIPAD.

EXHIBIT P2 TRUE COPY OF CMP.NO. 198/2021 IN M.C. NO.

7/2021 FILED BY THE 1ST RESPONDENT BEFORE THE JUDICIAL FIRST CLASS MAGISTRATE COURT I HARIPAD.

EXHIBIT P3 TRUE COPY OF THE ORDER DATED 16/1/2021 IN CMP NO. 198/2021 IN M.C. NO. 7/2021 OF THE JUDICIAL FIRST CLASS MAGISTRATE COURT I, HARIPAD.

EXHIBIT P4 TRUE COPY OF OBJECTION FIELD BY THE PETITIONER IN CMP NO. 198/2021 IN M.C. NO. 7/2021 BEFORE THE JUDICIAL FIRST CLASS MAGISTRATE COURT 1, HARIPAD.

EXHIBIT P5 TRUE COPY OF THE F.I.R. NO. 915/2020 OF THRIKUNNAPUZHA POLICE STATION, ALAPPUZHA DISTRICT.