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C.N.Murali vs Jayasree R
2021 Latest Caselaw 10758 Ker

Citation : 2021 Latest Caselaw 10758 Ker
Judgement Date : 30 March, 2021

Kerala High Court
C.N.Murali vs Jayasree R on 30 March, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                   &

              THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

     TUESDAY, THE 30TH DAY OF MARCH 2021 / 9TH CHAITHRA, 1943

                         OP (FC).No.30 OF 2021

 PROCEEDINGS IN O.P.NO.170/18, O.P.NO.320/2018 AND M.C.NO.51/2018
                   OF FAMILY COURT, ETTUMANNOOR


PETITIONER:

               C.N.MURALI
               AGED 75 YEARS
               S/O. NARAYANAN PILLAI,
               RESIDING AT SARANYA,
               KUTTAMPEROOR POST, MANNAR, ALLAPUZHA, PIN-689623.

               BY ADVS.
               SRI.M.L.SURESH KUMAR
               SMT.SAIRA PHIROZ

RESPONDENT:

               JAYASREE R
               AGED 70 YEARS
               W/O. C.N. MURALI, KRISHNAGATHA,
               NEAR OLD BOAT JETTY, THIRUNAKARA,
               KOTTAYAM VILLAGE, KOTTAYAM POST,
               KOTTAYAM WEST POLICE STATION - 686 001.


     THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 23-02-
2021, THE COURT ON 30-03-2021 DELIVERED THE FOLLOWING:
 OP (FC).No.30 OF 2021

                                   2

                                JUDGMENT

Dated this the 30th day of March 2021

A.Muhamed Mustaque, J.

This original petition was filed for expeditious disposal of matter

pending before the Family Court concerned. A Division Bench of this

Court by the judgment dated 23.03.2021 in O.P (FC) No.352/2020 and

connected matters had given guidelines for disposal of such cases

pending before the Family Court.

This original petition is disposed of in the light of the above

judgment. The directions in the above judgment shall be scrupulously

followed in this matter also.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

DR. KAUSER EDAPPAGATH

JUDGE DK OP (FC).No.30 OF 2021

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 THE TRUE COPY OF O.P.170/18 OF FAMILY COURT ETTUMANNOOR.

EXHIBIT P2 THE TRUE COPY OF O.P.320/2018 OF FAMILY COURT, ETTUMANNOOR.

EXHIBIT P3 THE TRUE COPY OF M.C.NO.51/2018 OF FAMILY COURT ETTUMANNOOR.

RESPONDENT'S EXHIBITS: NIL

 
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