Aliyamma Jones vs The Kattappana Grama Panchayat
2021 Latest Caselaw 10652 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

        THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

  MONDAY, THE 29TH DAY OF MARCH 2021 / 8TH CHAITHRA, 1943

                   WP(C).No.26750 OF 2013(P)


PETITIONER:

              ALIYAMMA JONES,
              AGED 52 YEARS, W/O. J.E. JONES, VALIYAPURACKAL
              HOUSE, THOPPIPALA.P.O., IDUKKI (DT) REP. BY
              POWER OF ATTORNEY HOLDER, GRACE MAJI, W/O. J.R.
              MAJI, VALIYAPURACKAL HOUSE, THOPPIPALA.P.O.,
              IDUKKI DIST.

              BY ADVS.
              SRI.S.SUNIL MAURYAN
              SMT.K.S.JEENA REETHA

RESPONDENT:

              THE KATTAPPANA GRAMA PANCHAYAT,
              REP. BY ITS SECRETARY,
              KATTAPPANA PIN-685508.

              SRI.JOICE GEORGE SC

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
29.03.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W.P.(C) No.26750 of 2013
                                    -2-




                     W.P.(C) No.26750 of 2013
                -------------------------------------------


                           JUDGMENT

In the light of the memo dated 18.03.2021 filed by the

counsel for the petitioner, the writ petition is dismissed as

withdrawn.

Sd/-

P.B.SURESH KUMAR JUDGE YKB W.P.(C) No.26750 of 2013

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE RECEIPT DATED 30-1-

1997 ISSUED BY THE RESPONDENT.

EXHIBIT P2 TRUE COPY OF THE RECEIPT DATED 24-3-

1999 ISSUED BY THE RESPONDENT.

EXHIBIT P3 TRUE COPY OF THE RECEIPT DATED 27-3-

2013 ISSUED BY THE RESPONDENT.

EXHIBIT P4 TRUE COPY OF THE APPLICATION DATED 10-

4-2013 OF THE PETITIONER

EXHIBIT P5 TRUE COPY OF THE LETTER DATED 15-5-2013 OF THE RESPONDENT.