Aryabhangy Builders Private ... vs Ajith
2021 Latest Caselaw 10629 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

          THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

   MONDAY, THE 29TH DAY OF MARCH 2021 / 8TH CHAITHRA, 1943

       Con.Case(C).No.2181 OF 2020 IN WP(C). 3468/2020

    JUDGMENT IN WP(C) 3468/2020(G) OF HIGH COURT OF KERALA
                         DATED 6.3.2020
                     --------------------

PETITIONER/PETITIONER IN WPC :-

            ARYABHANGY BUILDERS PRIVATE LIMITED
            REPRESENTED BY ITS MANAGING DIRECTOR
            JIBI THOMAS @ GEORGE THOMAS, AGED 44,
            S/O.DAVIS THOMAS, 7TH FLOOR,
            ARYABHANGY PINNACLE, S.A.ROAD,
            ELAMKULAM, KOCHI - 682 020.

            BY ADV. SRI.K.C.ELDHO


RESPONDENT/4TH RESPONDENT IN WPC :-

            AJITH
            (AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER)
            ASSISTANT EXECUTIVE ENGINEER,
            WATER WORKS SUB DIVISION,
            KERALA WATER AUTHORITY,
            PALLIMUKKU, ERNAKULAM - 682 016.

            BY SRI.P.BENJAMIN PAUL, SC


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 29.03.2021, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 Con.Case(C).No.2181 OF 2020

                                  -: 2 :-


                               JUDGMENT

Dated this the 29th day of March, 2021

It is submitted by the learned Standing Counsel appearing for

the Kerala Water Authority that an order has been rendered and that

the same has been communicated to the petitioner's counsel.

In the above view of the matter, leaving open the

contentions of the petitioner and his right to challenge the order, if

he is aggrieved, this Contempt of Court Case is closed.

Sd/-

ANU SIVARAMAN JUDGE

Jvt/31.3.2021 Con.Case(C).No.2181 OF 2020

APPENDIX PETITIONER'S EXHIBITS:

ANNEXURE A1 THE CERTIFIED COPY OF THE JUDGMENT IN WP(C) NO.3468 OF 2020 DATED 06/03/2020.

ANNEXURE A2 A TRUE COPY OF THE MINUTES OF THE MEETING DATED 13/10/2020.

ANNEXURE A3 A TRUE COPY OF THE BILL ISSUED TO THE PETITIONER DATED 18/09/2020.

//TRUE COPY//

P.A. TO JUDGE