Dominic Savio vs The Registrar
2021 Latest Caselaw 10520 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

          THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

      MONDAY, THE 29TH DAY OF MARCH 2021 / 8TH CHAITHRA, 1943

                      WP(C).No.30895 OF 2017(J)


PETITIONERS:

      1        DOMINIC SAVIO,MANAYIL HOUSE, GOLDEN STREET
               ROAD,VADUTHALA P.O.,KOCHI-682023.

      2        GASPER CORREYA,AMBAT HOUSE,CORREYA ROAD,
               PACHALAM P.O.,KOCHI-682012.

      3        EPHREM N.M.,NEDUMPILLI HOUSE, KANNACHANTHODU ROAD,
               PACHALAM P.O.,KOCHI-682012.

      4        MARTIN GEORGE,VALIYAPARAMBIL HOUSE,
               PULIKKAPULLY,PACHALAM P.O.,KOCHI-682012.

      5        JEROME CORREYA,AMBAT HOUSE,CORREYA ROAD,
               PACHALAM P.O.,KOCHI-682012.

      6        JEROME EMILIAN MENDEZ
               VALIYAPARAMBIL HOUSE, EAST APPANGAD,NJARACKAL, KOCHI-
               682505.

      7        JOSEPH LANGTON CORREYA
               UNACHAMPARAMBU HOUSE,KELAMANGALATH LANE,
               PACHALAM P.O.,KOCHI-682012.

      8        PETER LOPEZ,THUNDIPARAMBIL HOUSE,POPULAR ROAD,
               VADUTHALA P.O.,KOCHI-682023.

      9        PAILY EVUGEEN
               KUNNATH HOUSE,IRATTAKULANGARA BYE LANE,
               PACHALAMP.O.,KOCHI-682012.

               BY ADVS.
                       SRI.K.S.BHARATHAN
                       SMT.S.ANJUSHA

RESPONDENTS:

      1        THE REGISTRAR, NATIONAL COMPANY LAW TRIBUNAL
               CORPORATE BHAVAN, (UTI BUILDING)NO.29,
               RAJAJISALAI,CHENNAI-600001.

      2        ALEXANDER CORREYA
 W.P.(C)30895/2017                2

               CORREYA COTTAGE,CORREYA ROAD,PACHALAM P.O.,
               KOCHI-682012.

       3       HENDRY PETER,KOLOTHUM VEETIL,TOLL GATE ROAD,
               VADUTHALA P.O., KOCHI-682023.

       4       V.R JUDE JOSE
               VAZHUVELLI HOUSE,VADUTHALA P.O., KOCHI-682023.

       5       THE BHAGYODAYAM COMPANY
               CHATHIATH, PACHALAM,KOCHI-682012.

       6       V.J PAUL JOSEPH
               VALIYAPARAMBIL HOUSE,N.K SREEDHARAN ROAD,
               PACHALAM P.O.,KOCHI-682012.

       7       P.J GREGORY
               PANDIYATHUMPARAMBIL HOUSE,VADUTHALA P.O.,
               KOCHI-682023.

       8       P.J JOSEPH
               PADINJATTUMMURI HOUSE,VADUTHALA P.O., KOCHI-682023.

       9       V.J. PETER
               VALIYAPARAMBIL HOUSE,VADUTHALA P.O., KOCHI-682023.

       10      GILROY MENDEZ
               VALIYAPARAMBIL HOUSE,VADUTHALA P.O., KOCHI-682023.

       11      KATHRIKUTTY AUGUSTHY
               R/O. FLAT NO.B-10, JEWEL BLUE BELL TOWER,
               KANNACHANTHODU ROAD,AYYAPANKAVU,ERNAKULAM NORTH P.O
               ERNAKULAM-682018.

       12      ULLAS SHANKAR PUROHIT
               R/O. FLAT NO.B-10,JEWEL BLUE BELL TOWER,
               KANNACHANTHODU ROAD,AYYAPANKAVU,ERNAKULAM NORTH P.O
               ERNAKULAM-682018.

       13      DEEPA SIMON
               R/O. FLAT NO.B-10,JEWEL BLUE BELL TOWER,
               KANNACHANTHODU ROAD,AYYAPANKAVU,ERNAKULAM NORTH P.O
               ERNAKULAM-682018.

               R1 ADV. SRI.MADHU N.NAMBOOTHIRIPAD
               R5-10 BY ADV. SRI.N.J.MATHEWS
               R2-4 BY ADV. SRI.A.C.VENUGOPAL
               ADV.SRI.RAJESH-R11-13

THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
29.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)30895/2017                   3




                              JUDGMENT

The learned counsel for the petitioners submits that the writ

petition has become infructuous. Accordingly, the same is dismissed as

infructuous.

Sd/-

MURALI PURUSHOTHAMAN JUDGE spc/