Petitioner vs Dr.Sreejith C.M
2021 Latest Caselaw 10481 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

                THE HONOURABLE SMT. JUSTICE P.V.ASHA

    FRIDAY, THE 26TH DAY OF MARCH 2021 / 5TH CHAITHRA, 1943

         Con.Case(C).No.515 OF 2021 IN WP(C). 8703/2020

AGAINST THE JUDGMENT DATED 24.6.2020 IN WP(C).NO.8703/2020(K) OF
                      HIGH COURT OF KERALA


PETITIONER:PETITIONER

              SUHENA MOIDEEN
              AGED 20 YEARS
              D/O.M.A.MUHEYIDDIN, HAFIL, JUMA MASJID ROAD,
              PANAYIKULAM, ERNAKULAM, PIN-683 511.

              BY ADVS.
              SRI.K.M.FAISAL (KALAMASSERY)
              SMT.K.R.RENJU
              SMT.STIYA SIVAN

RESPONDENT:

              DR.SREEJITH C.M.,
              AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
              THE CONTROLLER OF EXAMINATIONS, MAHATMA GANDHI
              UNIVERSITY, PRIYADARSHINI HILLS, KOTTAYAM.

              R1 BY SHRI.ASOK M. CHERIAN, SC, M.G. UNIVERSITY

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 26.03.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con.Case(C).No.515 OF 2021 IN WP(C). 8703/2020




                                       JUDGMENT

Dated this the 26th day of March 2021

In the light of the notification Annexure A2 produced along

with memo dated 26.3.2021 filed by the learned Standing Counsel,

the Contempt Case is closed.

Sd/-

P.V.ASHA

JUDGE Con.Case(C).No.515 OF 2021 IN WP(C). 8703/2020

APPENDIX

PETITIONER'S EXHIBITS:

ANNEXURE A1 A CERTIFIED COPY OF THE JUDGMENT DATED 24.06.2020 IN WPC NO.8703/2020 OF THIS HON'BLE COURT.

ANNEXURE A2 A TRUE COPY OF THE LETTER DATED 18.08.2020 ISSUED BY THE RESPONDENT TO THE PETITIONER.