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Pathummakutty vs The Special Thahsildar (Lr)
2021 Latest Caselaw 10471 Ker

Citation : 2021 Latest Caselaw 10471 Ker
Judgement Date : 26 March, 2021

Kerala High Court
Pathummakutty vs The Special Thahsildar (Lr) on 26 March, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

               THE HONOURABLE MR.JUSTICE T.V.ANILKUMAR

     FRIDAY, THE 26TH DAY OF MARCH 2021 / 5TH CHAITHRA, 1943

                         OP(C).No.427 OF 2021


PETITIONER:

               PATHUMMAKUTTY
               AGED 72 YEARS
               W/O. KUNJIMUHAMMED HAJI,
               PALLIPPATTU THUMBAN,
               CHERIYAMUNDAM, MALAPPURAM DISTRICT,
               PIN - 676103.

               BY ADV. SRI.P.T.SHEEJISH

RESPONDENTS:

      1        THE SPECIAL THAHSILDAR (LR)
               LAND TRIBUNAL - TIRURANGADI,
               TIRURANGADI P.O, MALAPPURAM DISTRICT,
               KERALA - 67 6306.

      2        THE VILLAGE OFFICER,
               PARAPPANANGADI VILLAGE,
               TIRURANGADI TALUK,
               MALAPPURAM DISTRICT,
               KERALA, PIN - 676303.



               R1-2 BY SRI. M.I. JOHNSON (SR.GOVERNMENT PLEADER)

     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 26.03.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C).No.427 OF 2021

                                  2




                            JUDGMENT

Dated this the 26th day of March 2021

The learned counsel for the petitioner submits

that the parties are not interested in prosecuting this

matter.

In the result, O.P. is dismissed as withdrawn with

liberty to the petitioner to file appropriate proceedings in

accordance with law.

Sd/-

T.V.ANILKUMAR JUDGE SMF OP(C).No.427 OF 2021

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 THE TRUE COPY OF THE LAND TAX RECEIPT ISSUED BY THE 2ND RESPONDENT DATED 24.10.2019.

EXHIBIT P2 THE TRUE COPY OF THE CERTIFICATE OF SUOMOTO PROCEEDINGS DATED 21.01.2020.

//TRUE COPY// PA TO JUDGE

 
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