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Friday vs By Advocate Sri.B.Ramachandran
2021 Latest Caselaw 10460 Ker

Citation : 2021 Latest Caselaw 10460 Ker
Judgement Date : 26 March, 2021

Kerala High Court
Friday vs By Advocate Sri.B.Ramachandran on 26 March, 2021
Con.Case(C) 563/2021                      1/2



                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       Present:
              THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

            Friday,the 26th day of March 2021/5th Chaithra, 1943
     Contempt Case(Civil) No.563/2021(S)in WP(C) No.13720/2020
PETITIONER/PETITIONER
            For information purpose only
        PAILY ANTONY,AGED 62,
        S/O LATE PAILIKUTTY,VADASSERRY HOUSE,
        OLANADU,VARAPPUZHA,ERNAKULAM-683517.

BY ADVOCATE SRI.B.RAMACHANDRAN

RESPONDENT/4TH RESPONDENT
        HARRIES RASHEED
        REVENUE DIVISIONAL OFFICER,FORTKOCHI,KOCHI-682001.

           This Contempt of Court Case(Civil) having come up for
orders on 26/03/2021, the Court on the same day passed the
following:

                                                                  PTO
 Con.Case(C) 563/2021                          2/2




                              RAJA VIJAYARAGHAVAN V, J.
                                     -------------------------
                                 Con.Case(C) No.563 of 2021
                                     -------------------------
                             Dated this the 26th day of March 2021


            For information purpose only
                         ORDER

If the directions in the judgment are not complied with before 8.4.2021, the 4th

respondent shall appear in person at 1.45. p.m. on 9.4.2021.

Post on 9.4.2021.

Sd/-

Sd/-RAJA VIJAYARAGHAVAN V,JUDGE

/true copy/ Sd/-

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