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Rejeesh S. vs Reshma Babu
2021 Latest Caselaw 10372 Ker

Citation : 2021 Latest Caselaw 10372 Ker
Judgement Date : 26 March, 2021

Kerala High Court
Rejeesh S. vs Reshma Babu on 26 March, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                     &

         THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH

     FRIDAY, THE 26TH DAY OF MARCH 2021 / 5TH CHAITHRA, 1943

                         OP (FC).No.238 OF 2021

        AGAINST THE ORDER/JUDGMENT IN OP(DIV) NO.1541/2019
                    OF FAMILY COURT, ERNAKULAM
                                 ------


PETITIONER/S:

                REJEESH S., AGED 38 YEARS,
                JYOLSNA, KIZHAKKEPRAM,
                NORTH PARAVUR, ERNAKULAM-683513.


                BY ADVS.
                SRI.B.KRISHNA MANI
                SMT.DHANUJA M.S


RESPONDENT/S:

                RESHMA BABU, FLAT NNO.7 J,
                MANADATH MISTY, HEIGHTS,
                ELOOKKARA ROAD, EAST KADUNGALLUR,
                U.C.COLLEGE P.O., ALUVA,
                ERNAKULAM-683102,
                NOW RESIDING AT T.K.R.A87 A,
                HAPPY LANE, KADUNGALLUR ROAD,
                THOTTAKKATTUKARA, ALUVA-683108.



THIS OP (FAMILY COURT) HAVING COME UP FOR ADMISSION ON 26.03.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP (FC).No.238/2021            2




                          JUDGMENT

Dated this the 26th day of March 2021

A.Muhamed Mustaque, J.

This original petition is filed for expeditious

disposal of pending matter before the Family Court. A

Division Bench of this Court in O.P.(FC) No.352/2020

and connected matters by the judgment dated 23.3.2021

had given guidelines for disposal of pending matters.

This original petition is disposed of in the

light of the above judgment. The directions in the

above judgment shall be scrupulously followed in this

matter also.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

DR. KAUSER EDAPPAGATH

JUDGE

ln

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE PETITION, O.P(DIV) NO.1541/2019 BEFORE THE FAMILY COURT, ERNAKULAM DATED 20.06.2019.

EXHIBIT P2 TRUE COPY OF THE PETITION, O.P(G&W) NO.1542/2019 BEFORE THE FAMILY COURT, ERNAKULAM DATED 20.06.2019.

EXHIBIT P3 TRUE COPY OF THE PRINT OUT OF THE CASE STATUS TAKEN FROM THE E-COURTS WEBSITE DATED 01.03.2021.

RESPONDENT'S EXHIBITS:NIL.

//TRUE COPY//

P.A.TO JUDGE

 
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