Harikrishnan M vs State Of Kerala
2021 Latest Caselaw 10370 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

     FRIDAY, THE 26TH DAY OF MARCH 2021 / 5TH CHAITHRA, 1943

                       WP(C).No.6471 OF 2021(H)


PETITIONER:

               HARIKRISHNAN M.
               AGED 30 YEARS
               S/O. RADHAKRISHNAN P., 'SHIVAM',
               P. O. VALLIKUNNU, MALAPPURAM - 673 314.

               BY ADVS.
               SRI.AVM.SALAHUDIN
               SMT.A.D.DIVYA

RESPONDENTS:

      1        STATE OF KERALA
               REPRESENTED BY SECRETARY TO GOVERNMENT, GENERAL
               EDUCATION DEPARTMENT, THIRUVANANTHAPURAM - 695 001.

      2        ASST. EDUCATIONAL OFFICER
               PARAPPANANGADI P. O.,
               MALAPPURAM DISTRICT - 676 303.

      3        MANAGER
               NATIVE AIDED UP SCHOOL, VALLIKUNNU,
               MALAPPURAM DISTRICT - 673 314.

               R1-2 BY GOVERNMENT PLEADER


               BIJOY CHANDRAN GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
26.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.6471 OF 2021(H)

                                  2




                             JUDGMENT

Dated this the 26th day of March 2021

It is submitted that an order has been rendered on 05.03.2021

by the Assistant Educational Officer. The copy of the order has

been served by the learned Government Pleader.

In the above view of the matter, reserving liberty to the

petitioner to challenge the order in appropriate proceedings, the

writ petition is closed.

Sd/-

ANU SIVARAMAN JUDGE SVP WP(C).No.6471 OF 2021(H)

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 THE TRUE COPY OF THE APPOINTMENT ORDER DATED 01.08.2016 ISSUED BY THE 3RD RESPONDENT.

EXHIBIT P2 THE TRUE COPY OF THE ORDER NO.G2/80125/DPIKDIS DATED 23.10.2018 ISSUED BY ADDL. DIRECTOR OF GENERAL EDUCATION.

EXHIBIT P3 THE TRUE COPY OF THE ORDER DATED 24.08.2020 ISSUED BY THE 1ST RESPONDENT.

EXHIBIT P4 THE TRUE COPY OF THE REPRESENTATION DATED 25.02.2021 MADE BY THE PETITIONER BEFORE THE 2ND RESPONDENT.