Jaseela Kabeer vs The Government Of Kerala
2021 Latest Caselaw 10369 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

     FRIDAY, THE 26TH DAY OF MARCH 2021 / 5TH CHAITHRA, 1943

                       WP(C).No.6572 OF 2021(V)


PETITIONER:

               JASEELA KABEER
               AGED 33 YEARS
               D/O. V.M. KABEER, NEETANIL, KANAGAZHA P.O, PATHANADU,
               KOTTAYAM-686 541

               BY ADV. SRI.M.R.SARIN

RESPONDENTS:

      1        THE GOVERNMENT OF KERALA
               REPRESENTED BY SECRETARY, LOCAL SELF GOVERNMENT,
               THIRUVANANTHAPURAM-695 001

      2        DIRECTOR OF PANCHAYAT,
               PANCHAYAT DIRECTORATE, THIRUVANANTHAPURAM-695 033


               NISHA BOSE GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
26.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.6572 OF 2021

                                     2




                           JUDGMENT

Dated this the 26th day of March 2021

The learned counsel for the petitioner seeks permission to

withdraw the writ petition. The permission is granted. This writ

petition is, therefore, dismissed as withdrawn without prejudice to

the contentions of the petitioner.

Sd/-

ANU SIVARAMAN JUDGE

ssa WP(C).No.6572 OF 2021

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE ORDER NO. 1772/2012/LSGD DATED 27.06.2012 ISSUED BY UNDER SECRETARY LOCAL SELF GOVERNMENT (I B) DEPARTMENT.

EXHIBIT P2 TRUE COPY OF THE CIRCULAR NO.

25941/G2/2013/LBR DATED ON 5.2.2014 ISSUED BY THE PRINCIPAL SECRETARY TO GOVERNMENT.

EXHIBIT P3 TRUE COPY OF THE ORDER NO. E10/14379/17 DATED 28.4.2017 ISSUED BY THE DIRECTOR SOCIAL JUSTICE DEPARTMENT.

EXHIBIT P4 TRUE COPY OF THE ORDER NO. 722/2020 DATED 31.03.2020 ISSUED BY JOINT SECRETARY.

EXHIBIT P5 TRUE COPY OF THE ORDER NO. 81/2019/FIN.

DATED 09.07.2019 ISSUED BY THE FINANCE DEPARTMENT.

EXHIBIT P6 TRUE COPY OF THE ORDER NO. G.O.(RT) NO.

1329/2020/LSGD DATED 0N 3.7.2020 ISSUED BY THE JOINT SECRETARY.

EXHIBIT P7 TRUE COPY OF THE REPRESENTATION MADE TO 1ST RESPONDENT BY PETITIONER ON 29.01.2021.

EXHIBIT P8 TRUE COPY OF ORDER NO. 265/2021 DATED 01.02.2021 ISSUED BY 1ST RESPONDENT.