Ibrahim vs Anitha J. Stephen
2021 Latest Caselaw 10236 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

       THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943

     Con.Case(C).No.416 OF 2021 IN WP(C). 20578/2020

      AGAINST THE JUDGMENT DATED 14.10.2020 IN WP(C)
          20578/2020(V) OF HIGH COURT OF KERALA


PETITIONER/PETITIONER:

             IBRAHIM,
             AGED 57 YEARS, S/O. KUNHUMUHAMMED,
             KELAMPADIKKAL HOUSE, INDIANOOR P.O.,
             EAST VILLUR, KOTTAKKAL - 676503,
             MALAPPURAM DISTRICT.

             BY ADV. SRI.K.P.SUDHEER

RESPONDENT/RESPONDENT NO.2:

             ANITHA J. STEPHEN,
             (FATHER'S NAME AND AGE NOT KNOWN TO THE
             PETITIONER), SECRETARY, MARAKKARA GRAMA
             PANCHAYAT, P. O. MARAKKARA - 676553,
             MALAPPURAM DISTRICT.

             R1 BY ADV. SRI.JAMSHEED HAFIZ

    THIS    CONTEMPT   OF   COURT   CASE   (CIVIL)   HAVING   BEEN
FINALLY HEARD ON 25.03.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 Con.Case(C).No.416 OF 2021           2




                 Cont.Case(C) No.416 of 2021
             -----------------------------------------------


                          JUDGMENT

Learned counsel for the petitioner submits that the

judgment sought to be enforced has been reversed in appeal.

In the circumstances, the Contempt of Court Case is

closed.

Sd/-

P.B.SURESH KUMAR, JUDGE.

YKB

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT DATED 14.10.2020 IN WP(C) NO.20578 OF 2020 OF THIS HON'BLE COURT.

ANNEXURE A2 TRUE COPY OF ORDER DATED 22.12.2020 IN RP NO.886/2020 IN WP(C) NO.20578/2020 PASSED BY THIS HON'BLE COURT.

ANNEXURE A3 TRUE COPY OF COVERING LETTER DATED 30.12.2020 ISSUED ON BEHALF OF THE PETITIONER TO THE RESPONDENT.

ANNEXURE A4 TRUE COPY OF REPLY DATED 03.02.2021 SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT.

ANNEXURE A5 TRUE COPY OF LAWYER NOTICE DATED 11.02.2021 SENT ON BEHALF OF THE PETITIONER TO THE RESPONDENT.