For Information Purpose Only vs The Secretary
2021 Latest Caselaw 10232 Ker

RP 263/2021                                  1/2



                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           Present:
                  THE HONOURABLE MR. JUSTICE SUNIL THOMAS

                   Thursday,the 25th day of March 2021/4th Chaithra, 1943
                       RP No.263/2021 in WP(C) No.27045/2020(E)

              For information purpose only
REVIEW PETITIONER
1. THE SECRETARY
   KOLLAM CORPORATION
     KOLLAM - 691 001.
2. THE REGISTRAR OF BIRTHS AND DEATHS
     KOLLAM CORPORATION, KOLLAM - 691 001.
RESPONDENT
1. SOMARAJAN N.,AGED 81 YEARS
     S/O.NARAYANAN, RESIDING AT SMRITHY KUNNATHU VEEDU,
     HOUSE NO.252, JANAYUGAM NAGAR - 59, KADAPAKKADA P.O., KOLLAM -
     691 008
     FROM PRANAVAM, TOWN LIMIT,
     KILIKOLLOOR P.O., KOLLAM - 691 004.

2. THE REVENUE DIVISIONAL OFFICER
     COLLECTORATE, KOLLAM - 691 013.

3. THE ADMINISTRATIVE OFFICER
     SANKERS HOSPITAL, KADAPPAKKADA, KOLLAM - 691 008.

  Review Petition praying that in the circumstances stated therein the High Court be pleased
to review the judgment dated 14.01.2021 in WP(C)No.27045/2020 on the files of the learned
Judge and allow this review petition by recalling the judgment dated 14.01.2021.


  This petition coming on for admission upon perusing the petition and this court's judgment
dated 14.01.2021 in WP(C)No.27045/2020, and upon hearing the arguments of
SRI.M.K.CHANDRAMOHAN DAS, Advocate for the petitioners, the court passed the
following:
 RP 263/2021                                  2/2




                                         ORDER

For information purpose only The Secretary shall comply with the order of this court and report compliance on 07.04.2021.

Post on 07.04.2021.

25-03-2021 Sd/-

SUNIL THOMAS,JUDGE

/true copy/ Sd/-

ASSISTANT REGISTRAR