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Amina Ashkar vs The Chief Manager
2021 Latest Caselaw 10231 Ker

Citation : 2021 Latest Caselaw 10231 Ker
Judgement Date : 25 March, 2021

Kerala High Court
Amina Ashkar vs The Chief Manager on 25 March, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE SMT. JUSTICE P.V.ASHA

   THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943

                       WP(C).No.7855 OF 2021(F)


PETITIONERS:

      1        AMINA ASHKAR,
               AGED 40 YEARS,
               W/O.ASHKHAR KHAN, SHAFI MANZIL, KARIKKODE,
               T.K.M.COLLEGE P.O, KOLLAM-691 005.

      2        ASHKHAR KHAN S.,
               AGED 46 YEARS,
               S/O.A.M.SAINULABDEEN MUSALIAR, SHAFI MANZIL,
               KARIKKODE, T.K.M.COLLEGE P.O, KOLLAM-691 005.

      3        NIYAS,
               AGED 46 YEARS,
               S/O.ASANARUPILLAI, SOUDHA MANZIL,
               CANTONMENT SOUTH KOLLAM P.O., KOLLAM, PIN-691 001.

               BY ADV. SRI.P.R.MILTON

RESPONDENTS:

      1        THE CHIEF MANAGER,
               FEDERAL BANK LTD, KOLLAM BRANCH, KOLLAM-691 013.

      2        THE VICE PRESIDENT AND ZONAL HEAD,
               THE FEDERAL BANK LTD,
               THE FEDERAL BANK ZONAL OFFICE, STATUE JUNCTION,
               PALAYAM P.O, THIRUVANANTHAPURAM, PIN-695 003.

      3        THE SENIOR VICE PRESIDENT AND COUNTRY FED,
               AGRI. MICRO AND RURAL BANKING,
               FEDERAL BANK LTD., KOLLAM BRANCH, PIN-691 013.

               BY ADV. SRI.POULOCHAN ANTONY, SC

THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
25.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.7855 OF 2021(F)

                                2




                            JUDGMENT

The learned counsel for the

petitioner seeks to withdraw the writ

petition.

Accordingly, this writ petition is

dismissed as withdrawn. Sd/-

P.V.ASHA JUDGE ww

 
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