For Information Purpose Only vs A.J.Joseph
2021 Latest Caselaw 10221 Ker

OP(C) 3223/2019                                 1/2



                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             Present:
                   THE HONOURABLE MR.JUSTICE T.V.ANILKUMAR

                    Thursday,the 25th day of March 2021/4th Chaithra, 1943
                                      OP(C) No.3223/2019

            For information purpose only
EP.NO.66/2016 IN OS No.57/2015 of the PRINCIPAL SUB COURT,KOTTAYAM
PETITIONER/ADDITIONAL DECREE HOLDER
       A.J.JOSEPH,AGED 58 YEARS
       S/O.A.K.JOSEPH, ALAPPAT HOUSE, ELANJI VILLAGE,
       P.O.MUTHOLAPURAM, PIN-686665, ERNAKULAM DISTRICT.
RESPONDENTS/JUDGMENT DEBTOR
       KURIAN JOSEPH,AGED 47 YEARS
       S/O.JOSEPH, OLIYANATTIL (OLIYAPURAM) HOUSE, IRUMPAYAM P.O.,
       PIN-686605, VELLOOR VILLAGE, VAIKOM TALUK, KOTTAYAM DISTRICT.

  Original Petition (civil) praying inter alia that in the circumstances stated in the affidavit filed
along with the OP(C) the High Court be pleased to stay the operation and all further
proceedings pursuant to Exhibit P4, pending disposal of the Original Petition (Civil).


  This petition again coming on for orders upon perusing the petition and the affidavit filed in
support of OP(C) and this court's order dated 19-05-2020 and upon hearing the arguments of
M/S.P.CHANDRASEKHAR, ANOOP KRISHNA, D.SREEKANTH & K.K.MOHAMED
RAVUF, Advocates for the petitioner and of M/S.P.GEORGE VARGHESE & VIJEESH
K.S., Advocates for R1 and of SRI.SHAJI JOSEPH, Advocate for proposed Addl. R2, the
court passed the following:
                                           ORDER

Interim order is extended for three months.

Post after vacation. 25-03-2021 Sd/-

T.V.ANILKUMAR,JUDGE

/true copy/ Sd/-

ASSISTANT REGISTRAR OP(C) 3223/2019 2/2

msv/2 31.3.21

For information purpose only