Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

The Oriental Insurance Co.Ltd vs The Oriental Insurance Co.Ltd
2021 Latest Caselaw 10198 Ker

Citation : 2021 Latest Caselaw 10198 Ker
Judgement Date : 25 March, 2021

Kerala High Court
The Oriental Insurance Co.Ltd vs The Oriental Insurance Co.Ltd on 25 March, 2021
MACA.No.724 OF 2008(A)


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

               THE HONOURABLE MR.JUSTICE C.S.DIAS

   THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943

                     MACA.No.724 OF 2008(A)

  AGAINST THE AWARD IN OPMV 803/2005 DATED 20-11-2007 OF MOTOR
                 ACCIDENT CLAIMS TRIBUNAL TIRUR


APPELLANT/3RD RESPONDENT:

             THE ORIENTAL INSURANCE CO.LTD.
             PALAKKAD, REPRESENTED BY ITS,
             ASSISTANT MANAGER, REGIONAL OFFICE,,
             ERNAKULAM NORTH, KOCHI - 18.

             BY ADVS.
             SRI.GEORGE CHERIAN (THIRUVALLA)
             SMT.K.S.SANTHI

RESPONDENTS/CLAIMANTS:

      1      SARA,
             AGED 23 YEARS
             WIFE OF THE DECEASED MOHAMED HANEEFA @ HANEEFA,
             PARAMMEL KUDUKKENGAL HOUSE,
             PONMUNDAM AMSOM, DESOM,
             TIRUR TALUK,, PONMUNDAM P.O.,
             MALAPPURAM DIST.

      2      MOHAMMED SHEBEEB(MINOR )
             PARAMMEL KUDUKKENGAL HOUSE,
             PONMUNDAM AMSOM, DESOM,,
             TIRUR TALUK, PONMUNDAM P.O.,
             MALAPPURAM DIST.

      3      FATHIMA NASIA (MINOR)
             PARAMMEL KUDUKKENGAL HOUSE,
             PONMUNDAM AMSOM DESOM,,
             TIRUR TALUK, PONMUNDAM P.O.
             MALAPPURAM DISTRICT.,
             (RESPONDENTS 2 AND 3 ARE MINORS
             REP. BY NEXT FRIEND, MOTHER IST RESPONDENT).

      4      MANNINGAL KUNHAMMA
             MOTHER OFDECEASED MOHAMED HANEEFA,
 MACA.No.724 OF 2008(A)


             PARAMMEL KUDUKKENGAL HOUSE,
             PONMUNDAM AMSOM, DESOM,,
             TIRUR TALUK, PONMUNDAM P.O.,
             MALAPPURAM, DIST.

      5      SAIDALAVI
             S/O.KUNCHALAN HAJI
             PARITHIKUNNAN HOUSE,
             TIRUR AMSOM,, PAROOR DESOM,
             POOKAYIL BAZAR P.O.,, TIRUR TALUK.

      6      BABU FRANCIS
             VENUS,
             OLD COURT ROAD,
             PATTAMBI P.O, PALAKKAD DISTRICT.

             R1-R3 BY ADV. SRI.K.ANAND
             R5 BY ADV. SRI.ESM.KABEER

     THIS MOTOR ACCIDENT CLAIMS APPEAL HAVING BEEN FINALLY HEARD
ON 25.03.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 MACA.No.724 OF 2008(A)




                                 C.S.DIAS,J
                       ------------------------
                           MACA No.724 of 2008
                       ------------------------
                    Dated this the 25th day of March, 2021

                                JUDGMENT

In view of the memo dated 22.03.2021, this appeal is

dismissed as withdrawn.

Sd/-

C.S.DIAS,JUDGE

dlK 25.03.2021

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter