Sreema M.R. vs Midhun H.
2021 Latest Caselaw 10106 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                 &

          THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH

  THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943

                      OP (FC).No.113 OF 2021

 AGAINST THE ORDER/JUDGMENT IN OP(OTHERS) 185/2020 OF FAMILY
                     COURT, KOTTARAKKARA


PETITIONER:

               SREEMA M.R., AGED 25 YEARS, D/O. REMADEVI AMMA,
               VELAMPUZHA HOUSE, PANMANA CHOLA, PUTHENCHANTHA
               P.O. PANMANA VILLAGE, CHAVARA, KOLLAM.

               BY ADVS.
               SRI.AYYAPPAN SANKAR
               SMT.S.HRIDYA

RESPONDENTS:

      1        MIDHUN H., AGED 33 YEARS, S/O. HARICHANDRA KURUP,
               HARICHANDRA VILASOM, CHERUKULAM P.O., CHUNDA,
               CHARIPARAMBU, CHEMBAMON, ITTIRA, KOTTARAKKARA
               TALUK, KOLLAM-691 306.

      2        HARICHANDRA NAIR, AGED 67, HARICHANDRA VILASOM,
               CHERUKULAM P.O., CHUNDA, CHARIPARAMBU, CHEMBAMON,
               ITTIRA, KOTTARAKKARA TALUK, KOLLAM-691 306.

      3        MINI, AGED 42, W/O. SREEKUMAR, HARICHANDRA
               VILASOM, CHERUKULAM P.O., CHUNDA, CHARIPARAMBU,
               CHEMBAMON, ITTIRA, KOTTARAKKARA TALUK, KOLLAM-691
               306.

               R1-3 BY ADV. SRI.P.K.SAJEEV

     THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 25-
03-2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP (FC).No.113 OF 2021

                           ..2..




                         JUDGMENT

Dated this the 25th day of March 2021 A.Muhamed Mustaque, J

The learned counsel for the petitioner submits

that the matter has become infructuous.

Accordingly, this original petition is dismissed as infructuous.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

DR. KAUSER EDAPPAGATH

JUDGE

PR OP (FC).No.113 OF 2021

..3..

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE PHOTOCOPY OF THE ORIGINAL PETITION IN OP (OTH) NO.185/2020 ON THE FILE OF HON'BLE FAMILY COURT, KOTTARAKKARA DATED 13/07/2020.

EXHIBIT P2 TRUE PHOTOCOPY OF THE APPLICATION FOR ATTACHMENT BEFORE JUDGMENT FILED AS IA NO.1/2020 IN OP (OTH) NO.185/2020 BEFORE THE HON'BLE FAMILY COURT, KOTTARAKKKARA DATED 13/07/2020.

EXHIBIT P3 TRUE PHOTOCOPY OF THE COUNTER AFFIDAVIT FILED BY RESPONDENTS TO EXHIBIT P2 DATED 09/11/2020.

EXHIBIT P4 TRUE PHOTOCOPY OF THE CARBON COPY APPLICATION FILED ON 09/02/2021 IN IA NO.1/2020 IN OP(OTH)NO.185/2020 OF THE FAMILY COURT, KOTTARAKKARA.