Sathiamma vs The District Geologist
2021 Latest Caselaw 10032 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                THE HONOURABLE MR. JUSTICE SATHISH NINAN

    WEDNESDAY, THE 24TH DAY OF MARCH 2021 / 3RD CHAITHRA, 1943

                       WP(C).No.29241 OF 2019(E)


PETITIONER/S:

                SATHIAMMA,AGED 74 YEARS
                D/O. PADMAVATHYAMMA, CHUNGATH HOUSE, ANNAMANADA.P.O.,
                ALATHUR VILLAGE
                CHALAKKUDY TALUK, THRISSUR DISTRICT

                BY ADV. SRI.P.M.ZIRAJ

RESPONDENT/S:

      1         THE DISTRICT GEOLOGIST
                DEPARTMENT OF MINING AND GEOLOGY, THRISSUR DISTRICT-
                680001

      2         THE DIRECTOR,
                MINING AND GEOLOGY, OFFICE OF THE MINING AND GEOLOGY,
                KESAVADASAPURAM, PATTAM, THIRUVANANTHAPURAM-695 001

      3         THE VILLAGE OFFICER,
                ALATHUR VILLAGE, THRISSUR DISTRICT-680 741

      4         ANNAMANADA GRAMA PANCHAYATH,
                ANNAMANADA P.O., THRISSUR DISTRICT-680 741,
                REPRESENTED BY ITS SECRETARY

      5         THE SECRETARY,
                ANNAMANADA GRAMA PANCHAYATH, ANNAMANADA P.O.,
                THRISSUR DISTRICT-680 741

                R1-3 BY GP: SRI.PAUL ABRAHAM VAKKANAL
                R5 BY ADV. SRI.O.D.SIVADAS

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.29241 OF 2019(E)      2




                            JUDGMENT

Memo recorded.

Writ Petition is dismissed as not pressed.

Sd/-

SATHISH NINAN JUDGE

sd