Kerala High Court
Muraleedhara Kurup vs State Of Kerala on 28 June, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
MONDAY, THE 28TH DAY OF JUNE 2021 / 7TH ASHADHA, 1943
WP(C) NO. 11855 OF 2015
PETITIONER/S:
MURALEEDHARA KURUP
AGED 50 YEARS, RESIDING AT SOPONAM, POOTHAKKULAM P.O
KOLLAM, SENIOR CLERK, NEDUNGOLAM SERVICE CO-OPERATIVE
BANK LTD. NO.2845.
BY ADVS.
SMT.A.G.ANEETHA
SMT.M.KABANI DINESH
RESPONDENT/S:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
KOLLAM - 691 001.
2 NEDUNGOLAM SERVICE CO-OPERATIVE BANK LTD.NO.2845
NEDUNGOLAM P.O., KOLLAM - 691 334 REPRESENTED BY ITS
SECRETARY.
3 SUDHEENDRA BABU V.M. SENIOR CLERK
NEDUNGOLAM SERVICE CO-OPERATIVE BANK LTD.NO.2845,
NEDUNGOLAM P.O., KOLLAM - 691 334.
BY ADVS.
SRI.M.RAJENDRAN NAIR
SMT.M.SANTHY
OTHER PRESENT:
GP SRI B HARISH KUMAR
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.06.2021, ALONG WITH WP(C).28807/2014, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NO. 11855 OF 2015 and conctd case.
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
MONDAY, THE 28TH DAY OF JUNE 2021 / 7TH ASHADHA, 1943
WP(C) NO. 28807 OF 2014
PETITIONER/S:
MURALEEDHARA KURUP, S/O BALAKRISHNAN PILLAI, AGED 50 YEARS
RESIDING AT SOPANAM, POOTHAKKULAM P.O., KOLLAM, SENIOR CLERK,
NEDUNGOLAM SERVICE CO-OPERATIVE BANK LTD. NO.2845, NEDUNGOLAM P.O.,
KOLLAM - 691 334.
BY ADVS.
SMT.P.K.RADHIKA
SMT.A.G.ANEETHA
SMT.ALISHA MATHEW
SMT.M.KABANI DINESH
RESPONDENT/S:
1 STATE OF KERALA
CO-OPERATIVE DEPARTMENT, GOVT. OF KERALA, THIRUVANANTHAPURAM - 695 001.
2 THE REGISTRATR OF CO-OPERATIVE SOCIETIES THIRUVANANTHAPURAM
- 695 001.
3 THE JONT REGISTRAR OF CO-OPERATIVE SOCIETIES GENERAL
KOLLAM - 691 001.
4 THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES GENERAL
KOLLAM - 691 001.
5 NEDUNGOLAM SERVICE CO-OPERATIVE BANK LTD. NO.2845
NEDUNGOLAM P.O., KOLLAM - 691 334, REPRESENTED BY SECRETARY.
6 N.SASIKUMAR, SENIOR CLERK NEDUNGOLAM SERVICE CO-OPERATIVE
BANK LTD. NO.2845, NEDUNGOLAM P.O., KOLLAM - 691 334.
BY ADVS.
SRI.M.RAJENDRAN NAIR
SMT.M.SANTHY
SRI.N.SASANKAN PILLAI
GP SRI B HARISH KUMAR
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 28.06.2021, ALONG WITH
WP(C).11855/2015, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 11855 OF 2015 and conctd case.
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JUDGMENT
Learned counsel for the petitioner submitted that the
matter has become infructuous. Accordingly, the writ petition is
dismissed as infructuous.
Sd/-
sab AMIT RAWAL
JUDGE
WP(C) NO. 11855 OF 2015 and conctd case.
APPENDIX OF WP(C) 28807/2014
PETITIONER ANNEXURE
P1: THE TRUE COPY OF THE EXEMPTION ORDER DATED
6/3/1984 ISSUED BY 3RD RESPONDENT JR
P2: THE TRUE COPY OF HTE COMMUNICATION DATED
21/6/2012.
P3: THE TRUE COPY OF THE REPRESENTATION DT.
24/7/2012.
P4: THE TRUE COPY OF THE JUDGMENT DATED 23/8/2013.
P5: THE TRUE COPY OF THE DECISION DATED 17/9/2014.
P6: THE TRUE COPY OF THE CIRCULAR NO.44/1982 DT.
28/9/1982.
P7:THE TRUE COPY OF THE RELEVANT PAGE NO.562 OF THE
CO-OPERATIVE HANDBOOK SHOWING QUALIFICATIONS
PRESCRIBED UNDER RULE 186(2), (3) & (4) FOR THE
SUPERVISORY OR MINISTERIAL POSTS, TYPIST AND
STENOGRAPHER.
P8: THE TRUE COPY OF THE GO DATED 22/3/1989.
P9: THE TRUE COPY OF THE CIRCULAR NO.22/89 DATED
12/4/1989.
P10: THE TRUE COPY OF THE CIRCULAR NO.E.M.(2)653/90
DT. 24/9/1990
P11: THE TRUE COPY OF THE CIRCULAR NO.63/1993 DT.
4/4/2005
P12: THE TRUE COPY OF THE S.R.O. NO.312/2003.
P13: THE TRUE COPY OF THE CIRCULAR NO.57/03 DT.
7/11/2003.
P14: THE TRUE COPY OF THE CIRCULAR NO.6/2009 DT.
2/2/2009.
WP(C) NO. 11855 OF 2015 and conctd case.
APPENDIX OF WP(C) 11855/2015
PETITIONER ANNEXURE
EXT.P1: COPY OF REPRESENTATION FILED BEFORE
2ND RESPONDENT ON 08/12/2014 AGAINST
ALLEGED DECISION MADE ON 28/11/2014.
EXT.P2: COPY OF SENIORITY LIST OF SENIOR
CLERKS IN 2ND RESPONDENT BANK.
EXT.P3: COPY OF PAY SLIP OF 3RD RESPONDENT
FOR MARCH, 2015.
EXT.P4: COPY OF PAY SLIP OF 3RD RESPONDENT
FOR FEBRUARY, 2015.
EXT.P5: REPRESENTATION FILED BEFORE 1ST
RESPONDENT AGAINST ALLEGED DECISION AND
INDIRECT PROMOTION.
