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Prof. Abraham Kallayil vs Joint Registrar Of Co-Operative ...
2021 Latest Caselaw 13354 Ker

Citation : 2021 Latest Caselaw 13354 Ker
Judgement Date : 28 June, 2021

Kerala High Court
Prof. Abraham Kallayil vs Joint Registrar Of Co-Operative ... on 28 June, 2021
              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
            THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
        MONDAY, THE 28TH DAY OF JUNE 2021 / 7TH ASHADHA, 1943
                      WP(C) NO. 34057 OF 2014
PETITIONER/S:

    1       PROF. ABRAHAM KALLAYIL
            MEMBER NO 73,THE KADUTHURUTHY CO-OPERATIVE HOSPITAL
            SOCIETY LIMITED NO K 379,KADUTHURUTHY,KOTTAYAM
            (RESIDING AT VELLASSERY,KADUTHURUTHY,KOTTAYAM)

    2       PRINCE ALEXMEMBER NO 796
            THE KADUTHURUTHY CO-OPERATIVE HOSPITAL SOCIETY
            LIMITED NO K 379,KADUTHURUTHY,KOTTAYAM (RESIDING AT
            VALIYAPARAMBIL,THIRUVAMPADY P.O,KOTTAYAM)

    3       K.V KURIAN
            MEMBER NO 798,THE KADUTHURUTHY CO-OPERATIVE HOSPITAL
            SOCIETY LIMITED NO K 379,KADUTHURUTHY,KOTTAYAM
            (RESIDING AT VLIYAPARAMBIL,THIRUVAMPADY P.O,KOTTAYAM)

    4       JOY M.J
            MEMBER NO 219,THE KADUTHURUTHY CO-OPERATIVE HOSPITAL
            SOCIETY LIMITED NO K 379,KADUTHURUTHY,KOTTAYAM
            (RESIDING MUNDAEL PUTHENPURAKKAL,THIRUVAMPADY
            P.O,KOTTAYAM)

    5       JERRY CHERIAN
            MEMBER NO 913,MTHE KADUTHURUTHY CO-OPERATIVE HOSPITAL
            SOCIETY LIMITED NO K 379,KADUTHURUTHY,KOTTAYAM
            (RESIDING KANIYAMPARAMBIL,KADUTHURUTHY KOTTAYAM)

    6       N. PARAMESWARANMEMBER NO 1474
            THE KADUTHURUTHY CO-OPERATIVE HOSPITAL SOCIETY
            LIMITED NO K 379,KADUTHURUTHY,KOTTAYAM (RESIDING AT
            ELACHANKUZHIYIL,KATTAMPOCK,NJEEZHOOR,KOTTAYAM)

    7       THEYAMMA JOSEPH
            MEMBEER NO 791,THE KADUTHURUTHY CO-OPERATIVE HOSPITAL
            SOCIETY LIMITED NO K 379,KADUTHURUTHY,KOTTAYAM
            (RESIDING AT MUTHUKULAM,KATTAMPACK
 WP(C) NO. 34057 OF 2014
                           2



         P.O,NEEZHOOR,KOTTAYAM)

    8    VIJAYAN C.P
         MEMBER NO 1383,THE KADUTHURUTHY CO-OPERATIVE
         HOSPITAL SOCIETY LIMITED NO K
         379,KADUTHURUTHY,KOTTAYAM (RESIDING AT VISHAK
         BHAVAN,KADUTHURUTHY P.O,KOTTAYAM)

         BY ADV SRI.P.C.SASIDHARAN


RESPONDENT/S:

    1    JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES

    2    THE ASSISTANT REGISTRAR OF CO-OPERATIVE
         SOCIETIESGENERALKOTTAYAM 686 001

    3    P.M MATHEW
         CONVENER,ADMINISTRATIVE COMMITTEE OF THE
         KADUTHURUTHY CO-OPERATIVE HOSPITAL SOCIETY
         LIMITED NO K 379,KADUTHURUTHY,KOTTAYAM 686
         604

    4    JOSEPH MATHEW
         MEMBER,ADMINISTRATIVE COMMITTEE OF THE
         KADUTHURUTHY CO-OPERATIVE HOSPITAL SOCIETY
         LIMITED NO K 379,KADUTHURUTHY,KOTTAYAM 686
         604

    5    THE KADUTHURUTHY CO-OPERATIVE HOSPITAL
         SOCIETY LIMITED NO K
         379KADUTHURUTHYKOTTAYAMREPRESENTED BY

         BY ADVS.
         GOVERNMENT PLEADER
         SRI.V.G.ARUN
         SMT.K.K.CHANDRALEKHA
 WP(C) NO. 34057 OF 2014
                                3



            SRI.T.R.HARIKUMAR
            SRI.K.C.SANTHOSHKUMAR


OTHER PRESENT:

            SMT.SHEEJA.C.S., GP

     THIS    WRIT   PETITION   (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 28.06.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 34057 OF 2014
                               4



                P.V.KUNHIKRISHNAN, J.
             ===================
               WP(C) No. 34057 OF 2014
             ===================
          Dated this the 28th day of June 2021


                      JUDGMENT

The learned counsel for the petitioners submitted that,

the prayers in the writ petition are infructuous. Therefore,

this writ petition is dismissed as infructuous.

(Sd/-) P.V.KUNHIKRISHNAN JUDGE LU WP(C) NO. 34057 OF 2014

APPENDIX OF WP(C) 34057/2014

PETITIONER ANNEXURE

EXHIBIT P1 TRUE COPY OF THE REPORT DATED BEFORE THE GENERAL BODY

EXHIBIT P2 TRUE COPY OF THE RODER ISSUED BY THE 1ST RESPONDENT DATED 27/09/2013

EXHIBIT P3 TRUE COPY OF THE JUDGMENT IN WPC NO 24414 OF 2013 DATED 10/11/2014

EXHIBIT P4 TRUE COPY OF THE ENQUIRY REPORT

EXHIBIT P5 TRUE COPY OF THE ORDER IN CRL M.P NO 513 OF 2013 OF THE ENQUIRY COMMISSIONER AND SPECIAL JUDGE

EXHIBIT P6 TRUE COPY OF THE COVERING LETTER EVIDENCIUNG THE RESIGNATION OF THE PETITIONERS DATED 02/12/2014

EXHIBIT P7 TRUE COPY OF THE 03/12/2014 OF THE ASSISTANT REGISTRR,RECEIVED UNDER THE RIGHT TO INFORMATION ACT

EXHIBIT P8 TRUE COPY OF THE RODER OF THE 1ST RESPONDENT DATED 04.12.2014

// True Copy //

PA to Judge

 
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