Johra Beevi vs The District Collector
2021 Latest Caselaw 13313 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                THE HONOURABLE MR. JUSTICE SATHISH NINAN
         THURSDAY, THE 24TH DAY OF JUNE 2021 / 3RD ASHADHA, 1943
                        WP(C) NO. 10623 OF 2021
PETITIONER/S:

             JOHRA BEEVI,AGED 70 YEARS
             D/O.SAIDU MUHAMMED, HAMIDIYA MANZIL, PARUTHIPARAYIL,
             THIRUVANANTHAPURAM - 695 015.

             BY ADV N.KRISHNA RAJA MAULI



RESPONDENT/S:

     1       THE DISTRICT COLLECTOR
             THIRUVANANTHAPURAM - 695 004.

     2       THE REVENUE DIVISIONAL OFFICER
             THIRUVANANTHAPURAM - 695 043.

     3       THE TAHASILDAR, THIRUVANANTHAPURAM TALUK OFFICE
             THIRUVANANTHAPURAM - 695004.

     4       THE VILLAGE OFFICER
             THIRUVALLAM - 695 027.

     5       THE AGRICULTURAL OFFICER
             KRISHI BHAVAN, THIRUVALLOM - 695 027.

             GP: SRI.PAUL ABRAHAM VAKKANAL



THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.06.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 10623 OF 2021             2




                                JUDGMENT

The petitioner seeks permission to withdraw the Writ Petition.

Permission granted.

The Writ Petition is dismissed as withdrawn.

Sd/-

SATHISH NINAN JUDGE

sd