Manoj Kumar vs Surendran
2021 Latest Caselaw 13310 Ker

RFA No.93/2021                               1/2

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                         THE HONOURABLE MRS. JUSTICE MARY JOSEPH
                 THURSDAY, THE 24TH DAY OF JUNE 2021 / 3RD ASHADHA, 1943
                           IA.NO.1/2021 IN RFA NO. 93 OF 2021
          OS 97/2012 OF PRINCIPAL SUB COURT,ATTINGAL, THIRUVANANTHAPURAM
PETITIONERS/APPELLANTS:

          1. MANOJ KUMAR, AGED 54 YEARS S/O.LATE GOPINATHAN,HOMEO
          DOCTOR,RESIDING AT SINDHU BHAVAN,T.B JUNCTION,AVANAVANCHERI
          VILLAGE,ATTINGAL,THIRUVANANTHAPURAM DISTRICT,PIN-695101
          2. SINDHU, AGED 50 YEARS, D/O SUGANDHI,RESIDING AT SINDHU
          BHAVAN,T.B JUNCTION,AVANAVANCHERI
          VILLAGE,ATTINGAL,THIRUVANANTHAPURAM DISTRICT,PIN 695101

RESPONDENTS/RESPONDENTS:

          1. SURENDRAN, AGED 80 YEARS,RESIDING AT SINDHU BHAVAN,T.B
          JUNCTION,AVANAVANCHERI VILLAGE,ATTINGAL,THIRUVANANTHAPURAM
          DISTRICT,PIN -695101
          2. SUGANDHI, AGED 66 YEARS,RESIDING AT SINDHU BHAVAN,T.B
          JUNCTION,AVANAVANCHERI VILLAGE,ATTINGAL,THIRUVANANTHAPURAM
          DISTRICT,PIN-695101

         Application praying that in the circumstances stated in the
         affidavit filed therewith the High Court be pleased to order stay
         of operation of and of all proceedings in execution of the
         judgment and decree in O.S No.97 of 2012 on the file of
         Subordinate Judge's Court,Attingal,pending disposal of tha above
         RFA.


         This Application again coming on for orders upon perusing the
         application and the affidavit filed in support thereof, and this
         Court's order dated 24.03.2021 and        upon hearing the arguments of
         M/S P.B.KRISHNAN, P.B.SUBRAMANYAN, SABU GEORGE, MANU VYASAN PETER,
         MEERA P., Advocates for the petitioners and of SRI.G.S.REGHUNATH
         Advocates for the respondents, the court passed the following:



                                    PTO
 RFA No.93/2021                 2/2


                          ORDER

Interim order stands extended for a period of two months.

Sd/-

MARY JOSEPH

JUDGE

24-06-2021 /True Copy/ Assistant Registrar