Azad M @ Basheer Azad vs Nafeesath Misiriya
2021 Latest Caselaw 13304 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE P.SOMARAJAN
        THURSDAY, THE 24TH DAY OF JUNE 2021 / 3RD ASHADHA, 1943
                         RPFC NO. 126 OF 2021
    AGAINST THE ORDER/JUDGMENT IN MC 64/2018 OF FAMILY COURT,
                         KASARAGOD, KASARGOD
REVISION PETITIONER/S/RESPONDENT:

            AZAD M @ BASHEER AZAD
            AGED 44 YEARS, S/O. IBRAHIM RAHIMAN M.A. MANZIL,
            MAIMOONA NAGAR, MOGRAL POST, KASARGOD DISTRICT 671 321.
            REPRESENTED BY HIS POWER OF ATTORNEY HOLDER ISMAIL,
            AGED 54 YEARS, S/O. ABOO BACKER, PALATHEDKAM HOUSE,
            PATLA , POST PATLA, KASARGOD TALUK, AND DISTRICT 671
            124.

            BY ADV ANN SUSAN GEORGE



RESPONDENT/S/PETITIOINER:

    1       NAFEESATH MISIRIYA
            AGED 35 YEARS
            D/O. MOIDEENKUTTY GARDEN VIEW, SHIRIYA, SHIRIYA VILLAGE
            AND POST, MANJESHWAR TALUK, KASARAGOD DISTRICT 671 323.

    2       MAZINA FATHIMA,
            AGED 13 YEARS
            D/O. NAFEESATH MISIRIYA AND AZAD M @ BASHER AZAD, MINOR
            REPRESENTED BY HER MOTHER AND LEGAL GUARDIAN, NAFEESATH
            MISIRIYA AGED 35 YEARS, SHIRIYA SHIRIYA VILLAGE AND
            POST, MANJESHWAR TALUK, KASARAGOD DISTRICT 671 323.


THIS REV.PETITION(FAMILY COURT) HAVING COME UP FOR ADMISSION ON
24.06.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 RPFC NO. 126 OF 2021
                           2



                       O R D E R

The delay is not condoned, hence the revision

petition will stand dismissed.

Sd/-

P.SOMARAJAN JUDGE

RK/25.06.2021